Recent Judgments
Latest ITAT tax tribunal orders across all benches.(377,579 total)
ITO, NEW DELHI vs M/S. LINUX SOFTWARE PVT. LTD, GURGAON
ITA 4608/DEL/2009[2002-03]Status: DisposedITAT DelhiAY 2002-03
DCIT, NEW DELHI vs M/S. OCHOA LABORATORIES LTD, NOIDA
ITA 4114/DEL/2009[2006-07]Status: DisposedITAT DelhiAY 2006-07
ARUNKUMAR J. MUCHHALA vs THE COMMISSIONER OF INCOME-TAX-8
ITXA/363/2015ITAT Bombay
C I T CENTRAL JAIPUR vs SMT MAMTA HALDIA
ITA/202/2012ITAT Rajasthan
M/s Shri Ambika Ispat india Private Limited Now Keshav Sponge and Energy Private Ltd. vs The Commissioner Central Excise and Customs
TAXC/128/2017ITAT Chhattisgarh
STOCKPOINT SHARE SERVICES PRIVATE LTD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, PALAKKAD
ITA/88/2012ITAT Kerala
C I T JAIPUR vs RAJENDRA BHALOTHIA
ITA/240/2005ITAT Rajasthan
THE ACIT, CIRCLE-2, BHAVNAGAR vs M/S. MADHAV STEELS, BHAVNAGAR
ITA 2274/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
M/S. MADHAV STEELS,BHAVNAGAR vs THE JT.CIT, RANGE-2, BHAVNAGAR
ITA 1963/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
BIKASH INFRA AND MARKETING PVT. LTD.,BHUBANESWAR vs JCIT, RANGE-2, BHUBANESWAR
ITA 182/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
DCIT, SAMBALPUR vs JITENDRA JAISWAL, KEONJHAR
ITA 30/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
M/S. G.C.MOHANTA,CUTTACK vs CIT, CUTTACK
ITA 254/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
JITENDRA JAISWAL,KEONJHAR vs ACIT, CIRCLE-1(1), SAMBALPUR, SAMBALPUR
ITA 24/CTK/2015[2010-11]Status: DisposedITAT CuttackAY 2010-11
BALASORE BHADRAK CENTRAL CO-OPERATIVE BANK LTD.,BALASORE vs ACIT, BALASORE
ITA 132/CTK/2015[2007-08]Status: DisposedITAT CuttackAY 2007-08
BAITARANI GRAMYA BANK,BHUBANESWAR vs ACIT, BALASORE
ITA 318/CTK/2013[2008-09]Status: DisposedITAT CuttackAY 2008-09
VIKRAM GOYAL,JAIPUR vs DCIT, JAIPUR
ITA 174/JPR/2017[2006-07]Status: DisposedITAT JaipurAY 2006-07
PRECIOUS JEWELS CORPORATION,JAIPUR vs ITO, JAIPUR
ITA 1015/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
MATASYA AUTOMOBILE LTD.,ALWAR vs JCIT, ALWAR
ITA 187/JPR/2015[2010-11]Status: DisposedITAT JaipurAY 2010-11
BOSTON SCIENTIFIC INDIA PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/321/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH
ACIT, CHENNAI vs K.I. (INTERNATIONAL) LTD., CHENNAI
ITA 898/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs K.I. (INTERNATIONAL) LTD., CHENNAI
ITA 897/CHNY/2017[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CUDDALORE vs THE CUDDALORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD., CUDDALORE
ITA 786/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ACIT, CUDDALORE vs THE CUDDALORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD., CUDDALORE
ITA 785/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CUDDALORE vs THE CUDDALORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD., CUDDALORE
ITA 784/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CUDDALORE vs THE CUDDALORE DISTRICT CENTRAL CO-OPERATIVE BANK LTD., CUDDALORE
ITA 783/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ITO, ERODE vs HEALTHCARE GLOBAL SENTHIL MULTI SPECIALITY HOSPITALS (P) LTD., BANGALORE
ITA 1144/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, CHENNAI vs S.DEVINDER SINGH, CHENNAI
ITA 1889/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
NAJMI ELECTRICALS & HARDWARE P.LTD,KALYAN vs ITO 1(3), MUMBAI
ITA 7562/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHANDRAMOHAN MADANLAL MALHOTRA,MUMBAI vs ITO WD 3(2), THANE
ITA 7555/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRABODHAN GOREGAON,MUMBAI vs CIT (A) - 1, MUMBAI
ITA 6489/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11