Recent Judgments

Latest ITAT tax tribunal orders across all benches.(377,579 total)

ACIT, NEW DELHI vs M/S. PARAS BUILDTECH (INDIA) PVT. LTD., GURGAON

ITA 5959/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
25/8/2017

DCIT, NEW DELHI vs M/S. LINDE AKTIENGESELLSCHAFT, NEW DELHI

ITA 4782/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
25/8/2017

SHRI JWALA PRASAD AGGARWAL,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI

ITA 4392/DEL/2015[2002-03]Status: DisposedITAT DelhiAY 2002-03
25/8/2017

MCM OIL MILLS (P) LTD.,DELHI vs ITO, NEW DELHI

ITA 4250/DEL/2015[2001-02]Status: DisposedITAT DelhiAY 2001-02
25/8/2017

SHRI JITENDRA SINGH BAJWA,MEERUT vs ACIT, MEERUT

ITA 3225/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
25/8/2017

SHRI JITENDRA SINGH BAJWA,MEERUT vs ACIT, MEERUT

ITA 3224/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
25/8/2017

ACIT, NEW DELHI vs M/S. KHAITAN CHEMICAL & FERTILIZERS LTD., NEW DELHI

ITA 726/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
25/8/2017

M/S. MANKI CHARITABLE TRUST,NEW DELHI vs DIT(E), NEW DELHI

ITA 6457/DEL/2014[]Status: DisposedITAT Delhi
25/8/2017

M/S. HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI

ITA 3644/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
25/8/2017

M/S. HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI

ITA 3643/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
25/8/2017

M/S. HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI

ITA 3642/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
25/8/2017

SH. KAUSHAL KISHORE MAHESHWARI,NEW DELHI vs ACIT, NEW DELHI

ITA 2984/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
25/8/2017

DCIT, NEW DELHI vs M/S. JUNEJA PROJECT SERVICES PVT. LTD., NEW DELHI

ITA 2706/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
25/8/2017

DCIT, NEW DELHI vs M/S. LILI PROJECTS PVT. LTD., NEW DELHI

ITA 210/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
25/8/2017

ITO, NEW DELHI vs M/S. AIR LIQUIDE NORTH INDIA (P) LTD., NEW DELHI

ITA 5548/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
25/8/2017

RIVIERA HOME FURNISHINGS PVT. LTD.,DELHI vs ACIT, NEW DELHI

ITA 3516/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
25/8/2017

SHRI CHANDRA SWAMI,NEW DELHI vs DCIT, NEW DELHI

ITA 2332/DEL/2013[1997-98]Status: DisposedITAT DelhiAY 1997-98
25/8/2017

SHRI CHANDRA SWAMI,NEW DELHI vs DCIT, NEW DELHI

ITA 2330/DEL/2013[1999-00]Status: DisposedITAT DelhiAY 1999-00
25/8/2017

SHRI CHANDRA SWAMI,NEW DELHI vs DCIT, NEW DELHI

ITA 2329/DEL/2013[1998-99]Status: DisposedITAT DelhiAY 1998-99
25/8/2017

SHRI CHANDRA SWAMI,NEW DELHI vs DCIT, NEW DELHI

ITA 2327/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
25/8/2017

SHRI CHANDRA SWAMI,NEW DELHI vs DCIT, NEW DELHI

ITA 2326/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
25/8/2017

DCIT, NEW DELHI vs M/S. GARDENIA AIMS DEVELOPERS PVT. LTD., NOIDA

ITA 5279/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
25/8/2017

DCIT, NEW DELHI vs M/S. HITECH CITY DEVELOPERS PVT. LTD., NOIDA

ITA 5278/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
25/8/2017

DCIT, NEW DELHI vs M/S. AMRAPALI SMART CITY DEVELOPERS PVT. LTD., NOIDA

ITA 4843/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
25/8/2017

DCIT, NEW DELHI vs M/S. AMRAPALI SMART CITY PVT. LTD., NOIDA

ITA 4842/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
25/8/2017

ASHOK KUMAR GUPTA,DELHI vs ITO, NEW DELHI

ITA 4478/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
25/8/2017

M/S. HANS ISPAT LTD.,AHMEDABAD vs ACIT, NEW DELHI

ITA 3645/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
25/8/2017

SHRI CHANDRA SWAMI,NEW DELHI vs DCIT, NEW DELHI

ITA 2324/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
25/8/2017

ACIT, NEW DELHI vs M/S. OCHOA LABORATORIES LTD., NOIDA

ITA 3809/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
25/8/2017

ACIT, NEW DELHI vs M/S OCHOA LABORATORIES LTD., NEW DELHI

ITA 1598/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
25/8/2017