SRI. SHANKARLAL GILADA,GULBARGA vs. INCOME-TAX OFFICER, BANGALORE

PDF · subscribers
ITA 1534/BANG/2016Status: DisposedITAT Bangalore24 August 2017AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →