B.M.GARG vs. COMMISSIONER OF INCOME TAX
ITA/316/2005HC DelhiDLHC01059293200523 August 2017Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MS. JUSTICE PRATHIBA M. SINGH1 pages
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$~R-54 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 316/2005 B.M. GARG ..... Appellant Through: None Versus COMMISSIONER OF INCOME TAX (Central-II) .... Respondent Through: Mr. Zoheb Hossain, Sr. Standing Counsel for the Revenue CORAM: JUSTICE S.MURALIDHAR JUSTICE PRATHIBA M. SINGH O R D E R % 23.08.2017 1. None appears for the Appellant. 2. Dismissed for non-prosecution. S. MURALIDHAR, J. PRATHIBA M. SINGH, J. AUGUST 23, 2017 pk
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