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DCIT, CIR-3(1), KOLKATA, KOLKATA vs M/S UTKARSH GALVA LTD., KOLKATA | BharatTax
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DCIT, CIR-3(1), KOLKATA, KOLKATA vs. M/S UTKARSH GALVA LTD., KOLKATA
DCIT, CIR-3(1), KOLKATA, KOLKATA vs. M/S UTKARSH GALVA LTD., KOLKATA
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ITA 389/KOL/2015
Status: Disposed
ITAT Kolkata
23 August 2017
AY 2007-2008
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