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Sri Narayan Chandra Bera (L/H… vs I.T.O Wd - 3, Haldia | ITAT Kolkata 2017 | BharatTax
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SRI NARAYAN CHANDRA BERA (L/H LATE SRIKANTA BERA),PURBA MEDINIPUR vs. I.T.O WD - 3,HALDIA, HALDIA
SRI NARAYAN CHANDRA BERA (L/H LATE SRIKANTA BERA),PURBA MEDINIPUR vs. I.T.O WD - 3,HALDIA, HALDIA
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ITA 1925/KOL/2013
Status: Disposed
ITAT Kolkata
23 August 2017
AY 2003-04
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