DCIT, CIR-3(2), GANGTOK, SIKKIM, GANGTOK vs. M/S MOUNT DISTILLERIES LTD., SIKKIM

PDF · subscribers
ITA 409/KOL/2015Status: DisposedITAT Kolkata23 August 2017AY 2011-2012

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →