HAMIDUL MOLLA,SOUTH 24 PARGANAS vs. ITO, WARD 53(1), KOLKATA, KOLKATA
ITA 480/KOL/2017Status: DisposedITAT Kolkata23 August 2017AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Greenlam Industries LTD And Another vs. The UOI And OthersHimachal Pradesh · 3 Nov 2026
- M/S Sahoo Supply Agency,Balasore vs. Central Board Of Indirect Taxes And Customs,New DelhiOrissa · 3 Nov 2026
- M/S Jyoti Consultants, Agrahat vs. Pr. Commissioner GST And Central Excise Commissionerate, BhubaneswarOrissa · 3 Nov 2026
- M/S. Sahoo Supply Agency vs. Central Board Of Indirect Taxes And CustomsOrissa · 3 Nov 2026
- Gopal Aromatic PVT. LTD., Cuttack vs. Union Of INDIAOrissa · 3 Nov 2026