Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT, NEW DELHI vs M/S. A.R. LEASING PVT. LTD., NEW DELHI
ITA 3728/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
SHRI AJAY KUMAR AGARWAL,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 2703/DEL/2009[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S K LAKSHMANYA AND COMPANY vs COMMISSIONER OF INCOME TAX
C.A. No.-004335-004335 - 2012ITAT SC
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
C I TEXEMPTIONS JAIPUR vs M/S PUBLIC ROSE SHIKSHA SAMITTI
ITA/22/2016ITAT Rajasthan
VAISHALI METALS PVT LTD vs ASSIST COMISIONER OF I T CIRCLE 4 JAIPUR
ITA/171/2016ITAT Rajasthan
C I TEXEMPTIONS JAIPUR vs M/S BABERWAD SHIKSHA SAMITI
ITA/111/2016ITAT Rajasthan
M/S ESS DISTRIBUTION (MAURITIUS) S.N.C.ET COMPAGNIE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(2)(2) INTERNATIONAL TAXATION, NEW DELHI
W.P.(C)-11968/2016ITAT Delhi
THE PR. COMMISSIONER OF INCOME TAX -3 vs EVALUESERVE.COM PVT. LTD.
ITA/921/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
THE PR. COMMISSIONER OF INCOME TAX-4 vs M/S HERO MOTOCORP LTD.
ITA/915/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
DLF LTD. vs COMMISSIONER OF INCOME-TAX-V
ITA/138/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
NIRMAL KUMAR BARDIA vs DY COMMISSIONER OF I T CIRCLE-2 JAIPUR
ITA/50/2016ITAT Rajasthan
M/S. REAL FORTS & RESORTS PVT. LTD. vs COMMISSIONER OF INCOME TAX
ITA/222/2012ITAT Kerala
SANJAY JAIN vs A C I T CIRCLE-5 JAIPUR
ITA/164/2016ITAT Rajasthan
C I T ALWAR vs M/S GILLETTE INDIA LTD
ITA/873/2008ITAT Rajasthan
SHRI PARESH NANUBHAI SHIROYA,AHMEDABAD vs THE JT. C.I.T., RANGE-5(3), AHMEDABAD
ITA 2472/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
HANSABEN BHAULABHAI PRAJAPATI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2)(2), AHMEDABAD
ITA 2412/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI SATISHCHANDRA HARISHANKAR JOSHI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(2)(5), AHMEDABAD
ITA 2410/AHD/2016[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
M/S. MULCHANDBHAI & SONS,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2)(4), AHMEDABAD
ITA 2371/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI BHARATKUMAR KANTILAL JOSHI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1)(3), AHMEDABAD
ITA 2370/AHD/2016[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI BIREN DILIPBHAI GANDHI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(4), AHMEDABAD
ITA 202/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI SANJIV C. SHAH,AHMEDABAD vs THE DY.CIT, CIRCLE-5(1), AHMEDABAD
ITA 166/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI VIPULKUMAR VASANTRAY SHAH,BOTAD vs THE INCOME TAX OFFICER,WARD-1(3), BHAVNAGAR
ITA 3386/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI VIPULKUMAR VASANTRAY SHAH,BOTAD vs THE INCOME TAX OFFICER,WARD-1(3), BHAVNAGAR
ITA 3385/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
M/S. SUSHIL TRADERS,AHMEDABAD vs THE INCOME TAX OFFICER.WARD-3(4), AHMEDABAD
ITA 2915/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
THE DCIT, (OSD)-1, CIRCLE-4, AHMEDABAD vs MEGHA FUTURES PVT. LTD., AHMEDABAD
ITA 2848/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
KALIKA BUILDCON PVT.LTD.,AHMEDABAD vs THE DY.CIT, (OSD)- I, CIRCLE-4, AHMEDABAD
ITA 2335/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHREE SAGAR STEVEDORES,BHAVNAGAR vs THE JT. CIT, RANGE-1, BHAVNAGAR
ITA 2333/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
SHRI RASIKBHAI C. PATEL,ANAND vs THE INCOME TAX OFFICER,WARD-1, ANAND
ITA 2029/AHD/2014[2003-04]Status: DisposedITAT AhmedabadAY 2003-04
THE ITO, WARD 14(2), AHMEDABAD vs SHRI ANILKUMAR KANAIYALAL PATEL, AHMEDABAD
ITA 2022/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
THE ACIT, CIRCLE -5, AHMEDABAD vs PARLE INTERNATIONAL PVT. LTD., AHMEDABAD
ITA 1603/AHD/2013[1988-89]Status: DisposedITAT AhmedabadAY 1988-89
