Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
M/S. SPECTRA VISION,BHUBANESWAR vs DCIT(CPC-TDS),
ITA 329/CTK/2016[2013-14]Status: DisposedITAT CuttackAY 2013-14
RAM LAL SHARMA,JAIPUR vs ITO, JAIPUR
ITA 522/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
PADAM CHAND DHADDA HUF,JAIPUR vs ACIT, JAIPUR
ITA 40/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
DAMODAR PRASAD MAJESHWARI,JAIPUR vs ITO, JAIPUR
ITA 395/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
KGK DIAMONDS (I) LTD.,MUMBAI vs DCIT, JAIPUR
ITA 868/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
BANSAL CLASSES PVIVATE LTD.,KOTA vs JCIT, KOTA
ITA 698/JPR/2014[2010-11]Status: DisposedITAT JaipurAY 2010-11
BHAGWAN SWAROOP AGARWAL,JAIPUR vs ITO, JAIPUR
ITA 263/JPR/2014[2009-10]Status: DisposedITAT JaipurAY 2009-10
SHRI RANGANATH DHANASING PAWAR vs THE STATE OF KARNATAKA
WP/40586/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
ISKCON CHARITIES vs DIRECTOR OF INCOME TAX(EXEMPTION)
WP/6060/2016ITAT Karnataka
VINEET KOTHARI
The Principal Commissioner of Income tax-4 vs M/s Meera AND Ceiko Pumps Pvt Ltd.,
ITTA/606/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
THE COMMISSIONER OF INCOME TAX vs M/s. A J Wines
ITTA/593/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
The COmmissioner of Income Tax -IV vs Nagarjuna Aqua Exports Ltd.,
ITTA/599/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
The Commissioner of Income Tax-1 vs M/s. Andhra Bank Financial Services Ltd.,
ITTA/598/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2, vs BHARTI AIRTEL LTD.(FORMERLY BHARTI CELLULAR LTD)
ITA/919/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX, DELHI-2 vs CONTAINER CORPORATION OF INDIA LTD.
ITA/918/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S AMALGAMATED TRANSPORT & COMPANY,KOLKATA vs DCIT, CIR-4(3), KOLKATA, KOLKATA
ITA 88/KOL/2017[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
AMRICON AGROVET PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA
ITA 756/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
AMRICON AGROVET PVT. LTD.,KOLKATA vs DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA
ITA 755/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
AMRIT HATCHERIES PVT. LTD,KOLKATA vs DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA
ITA 754/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
AMRIT FEEDS LTD,KOLKATA vs DCIT, CENTRAL CIRCLE-2(1), KOLKATA, KOLKATA
ITA 753/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
ITO, WARD - 32(2), KOLKATA, KOLKATA vs M/S. RAGHUNATH EXPORTERS, KOLKATA
ITA 728/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
ITO, WARD - 32(2), KOLKATA, KOLKATA vs M/S. RAGHUNATH EXPORTERS, KOLKATA
ITA 727/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
P. B. ENTERPRISE,KOLKATA vs ACIT CIRCLE 37, KOLKATA, KOLKATA
ITA 719/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
BHAG CHAND CHHABRA HUF,KOLKATA vs ITO, WARD 34(1), KOLKATA, KOLKATA
ITA 652/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
HARI PRASAD HELA,KOLKATA vs ITO, WARD 25(1), KOLKATA, KOLKATA
ITA 554/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
HARI PRASAD HELA,KOLKATA vs ITO, WARD 25(1), KOLKATA, KOLKATA
ITA 553/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
MR. ANANYA SUNDAR MONDAL,KOLKATA vs DCIT (INTERNATIONAL TAXATION), CIR-1(1)&1(2). KOLKATA, KOLKATA
ITA 1780/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
KANCHAN TREE PLANTATION PVT. LTD.,KOLKATA vs JCIT, RANGE-2, KOLKATA, KOLKATA
ITA 1773/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S. INNOVATIVE EDGE,KOLKATA vs ITO, WARD - 35(2), KOLKATA, KOLKATA
ITA 1506/KOL/2017[2013-14]Status: DisposedITAT KolkataAY 2013-14
SRI NARESH KUMAR SHARMA,KOLKATA vs ITO, WARD - 48(3), KOLKATA, KOLKATA
ITA 1486/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13