The Principal Commissioner of Income tax-4 vs. M/s Meera AND Ceiko Pumps Pvt Ltd.,
ITTA/606/2017HC TelanganaHBHC01003208201731 October 2017Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY4 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Chaturbhuj v. Sita Bai11 citing2 SCC 316 · 2008
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