Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

KUMARI DURGA GANPARIWARU,HOWRAH vs ITO, WARD - 46(2), KOLKATA, KOLKATA

ITA 1428/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
31/10/2017

M/S. M.B. CONSTRUCTION,PASCHIM MIDNAPUR vs DCIT, RANGE - 1, MIDNAPUR, MIDNAPUR

ITA 1346/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
31/10/2017

SPECTRUM VANIJYA PVT. LTD.,KOLKATA vs ITO, WARD - 3(3), KOLKATA, KOLKATA

ITA 1207/KOL/2017[2006-07]Status: DisposedITAT KolkataAY 2006-07
31/10/2017

SATISH MALIK,HOOGHLY vs ITO, WARD - 1(3), HOOGHLY, HOOGHLY

ITA 1158/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
31/10/2017

UPANANDA MALIK,HOOGHLY vs ITO, WARD - 1(3), HOOGHLY, HOOGHLY

ITA 1157/KOL/2017[2008-09]Status: DisposedITAT KolkataAY 2008-09
31/10/2017

SUBRATA MUKHERJEE,HOWRAH vs ITO, WARD-46(4), KOLKATA, KOLKATA

ITA 1055/KOL/2017[2011-12]Status: DisposedITAT KolkataAY 2011-12
31/10/2017

JB COMMERCIAL COMPANY PRIVATE LIMITED,KOLKATA vs ITO, WARD 8(4), KOLKATA, KOLKATA

ITA 1044/KOL/2017[2012-13]Status: DisposedITAT KolkataAY 2012-13
31/10/2017

MUKUL BIKAS MAITY,PURBA MEDINIPUR vs ITO, WARD 27(4), HALDIA, HALDIA

ITA 1038/KOL/2017[2009-10]Status: DisposedITAT KolkataAY 2009-10
31/10/2017

DCIT, CIR-13(1), KOLKATA, KOLKATA vs CREATIVE PLOYPACK LTD., HOWRAH

ITA 847/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
31/10/2017

M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 804/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
31/10/2017

M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 803/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
31/10/2017

M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 802/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
31/10/2017

M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 801/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
31/10/2017

M/S SHREE BRINDABAN RICE MILL,UTTAR DINAJPUR vs DCIT, CC-XXVII, KOLKATA, KOLKATA

ITA 800/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
31/10/2017

PRAYAG DUTT SHAW,KOLKATA vs ITO, WD-47(4), KOLKATA, KOLKATA

ITA 747/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
31/10/2017

SHRI PRATIP SAHA,KOLKATA vs ITO,WD-22(1), KOLKATA, KOLKATA

ITA 591/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
31/10/2017

SUJIT KUMAR JAISWAL,HOWRAH vs ITO, WARD 46(4), KOLKATA, KOLKATA

ITA 2056/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
31/10/2017

SMT KANAK CHAKRABORTY,NADIA vs ACIT, CIRCLE-43, KOLKATA, KOLKATA

ITA 1825/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
31/10/2017

TARAKESWAR VIVEKANANDA PALLY SEVA KENDRA,HOOGHLY vs ITO, WARD-24(3), HOOGHLY, KOLKATA

ITA 1819/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
31/10/2017

KAJAL GHOSH,KOLKATA vs ITO, WARD-56(2), KOLKATA, KOLKATA

ITA 1781/KOL/2016[2009-10]Status: DisposedITAT KolkataAY 2009-10
31/10/2017

KAJAL GHOSH,KOLKATA vs ITO, WARD-56(2), KOLKATA, KOLKATA

ITA 1780/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
31/10/2017

KAJAL GHOSH,KOLKATA vs ITO, WARD-56(2), KOLKATA, KOLKATA

ITA 1779/KOL/2016[2005-06]Status: DisposedITAT KolkataAY 2005-06
31/10/2017

ANUSHREE FINLEASE PVT. LTD,KOLKATA vs ITO, WD-1(4), KOLKATA, KOLKATA

ITA 1424/KOL/2016[2004-05]Status: DisposedITAT KolkataAY 2004-05
31/10/2017

ANUSHREE FINLEASE PVT. LTD,KOLKATA vs ITO, WD-1(4), KOLKATA, KOLKATA

ITA 1423/KOL/2016[2002-03]Status: DisposedITAT KolkataAY 2002-03
31/10/2017

WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.,KOLKATA vs THE DCIT, CIR-2, KOLKATA, KOLKATA

ITA 872/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
31/10/2017

WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD.,KOLKATA vs THE DCIT, CIR-2, KOLKATA, KOLKATA

ITA 871/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
31/10/2017

DCIT, CIR-2, SILIGURI, SILIGURI vs M/S SHELCON PROPERTIES PVT.LTD., SILIGURI

ITA 372/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
31/10/2017

ITO, WD-1(2), KOLKATA, KOLKATA vs M/S JAGATI COKES (P) LTD, KOLKATA

ITA 233/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
31/10/2017

NAWAPARA LAXMINARAYAN KHADI - O- GRAMONNAYAN MAHILA SANSTHA,BIRBHUM vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA

ITA 1308/KOL/2015[]Status: DisposedITAT Kolkata
31/10/2017

JAIRAM DISTRIBUTORS,HOOGHLY vs ACIT, CIR-1, HOOGHLY, HOOGHLY

ITA 1008/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
31/10/2017