Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT, CIR-2(2), KOLKATA, KOLKATA vs M/S WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD., KOLKATA
ITA 1002/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DCIT, CIR-2(2), KOLKATA, KOLKATA vs M/S WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD., KOLKATA
ITA 1001/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SAMANAWAYA,HOOGHLY vs ACIT, CIR-2, BWN, BURDWAN
ITA 633/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
SHRI SURESH PRASAD,BURDWAN vs JCIT, RANGE-2, ASANSOL, BURDWAN
ITA 1843/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
G. S. ATWAL & CO. (ENGG.) PVT. LTD.,KOLKATA vs DCIT, CEN. CIR-XX, KOLKATA, KOLKATA
ITA 1421/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
ACIT, CIR-40, KOLKATA, KOLKATA vs SUNDARLAL MOHANLAL SARDA & OTHERS, KOLKATA
ITA 116/KOL/2014[2007-08]Status: DisposedITAT KolkataAY 2007-08
DCIT, CC-XXV, KOLKATA, KOLKATA vs M/S WARREN TEA LTD., KOLKATA
ITA 114/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
I.T.O WD - 6(2),KOLKATA., KOLKATA vs M/S AXIX OVERSEAS LTD, KOLKATA
ITA 532/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
AXIX OVERSEAS LTD,KOLKATA vs ITO, WARD - 7(1), KOLKATA, KOLKATA
ITA 376/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
RAMESH BABU KUPPILLI,CHENNAI vs ACIT, CHENNAI
ITA 657/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
VASANTHA MALLIKA,CHENNAI vs ITO WARD 5, VIRUDHUNAGAR
ITA 1970/CHNY/2017[Vasantha Mallika ]Status: DisposedITAT Chennai
ITO, ERODE vs S.NARAYANAN, ERODE
ITA 188/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
THE MADRAS SILKS INDIA PVT. LTD.,TIRUPPUR vs DCIT, TIRUPPUR
ITA 180/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
MADRAS CHAMBER OF COMMERCE AND INDUSTRY,CHENNAI vs ITO (EXEMPTIONS) III, CHENNAI
ITA 1538/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ITO, CHENNAI vs A.L.HOMES, CHENNAI
ITA 1427/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
RAMESH NAGARAJAN,CHENNAI vs ACIT, CHENNAI
ITA 1416/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
RAMESH NAGARAJAN,CHENNAI vs ACIT, CHENNAI
ITA 1415/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
BANNARIAMMAN AUTOMOBILES PVT LTD.,COIMBATORE vs ITO, COIMBATORE
ITA 1365/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SANGEETA TRADERS,CHENNAI vs DCIT, CHENNAI
ITA 1171/CHNY/2017[2004-05]Status: DisposedITAT ChennaiAY 2004-05
K.SANKARA RAO,CHENNAI vs ACIT, CHENNAI
ITA 787/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs OM SHAKTHY AGENCIES (MADRAS) PVT LTD., CHENNAI
ITA 496/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
ACIT, CHENNAI vs OM SHAKTHY AGENCIES (MADRAS) PVT LTD., CHENNAI
ITA 495/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs OM SHAKTHY AGENCIES (MADRAS) PVT LTD., CHENNAI
ITA 494/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ACIT, CHENNAI vs OM SHAKTHY AGENCIES (MADRAS) PVT LTD., CHENNAI
ITA 493/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
ACIT, CHENNAI vs OM SHAKTHY AGENCIES (MADRAS) PVT LTD., CHENNAI
ITA 492/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ACIT, CHENNAI vs OM SHAKTHY AGENCIES (MADRAS) PVT LTD., CHENNAI
ITA 491/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ACIT, CHENNAI vs OM SHAKTHY AGENCIES (MADRAS) PVT LTD., CHENNAI
ITA 490/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
DCIT, COIMBATORE vs THE COIMBATORE DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD., COIMBATORE
ITA 3324/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs M/S. ISLAND HOTELS MAHARAJ LTD., CHENNAI
ITA 2993/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
M.BALASARAVANAN,COIMBATORE vs ITO, COIMBATORE
ITA 292/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07