Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT, CHENNAI vs STERLING HOLIDAY FINANCIAL SERVICES LTD., CHENNAI
ITA 1128/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, KUMBAKONAM vs KALI BMH SYSTEMS PVT LTD., KUMBAKONAM
ITA 1633/CHNY/2015[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, KUMBAKONAM vs KALI BMH SYSTEMS PVT LTD., KUMBAKONAM
ITA 1632/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, KUMBAKONAM vs KALI BMH SYSTEMS PVT LTD., KUMBAKONAM
ITA 1631/CHNY/2015[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, KUMBAKONAM vs KALI BMH SYSTEMS PVT. LTD., KUMBAKONAM
ITA 1186/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ACIT, CHENNAI vs TEJENDRA KUMAR GOLECHA, CHENNAI
ITA 505/CHNY/2013[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT CIR 7(3)(1), MUMBAI vs PAXCHEM LTD, MUMBAI
ITA 921/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INCOME TAX OFFICER-13(2)(2), MUMBAI vs SONAL DYE CHEM PRIVATE LIMITED, MUMBAI
ITA 5130/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SEAMLESS SYNDICATION SERVICES LTD,MUMBAI vs DCIT CEN CIR 6(3), MUMBAI
ITA 4012/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ANIL POPATLAL UDESHI,MUMBAI vs ITO 19(1)(1), MUMBAI
ITA 40/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAJ RAJESHWARI PAP CHEM INDUSTRKIES P. LTD,MUMBAI vs ITO 13(2)(3), MUMBAI
ITA 358/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DIMPY ENTERPRSES,MUMBAI vs ITO 17(1)(4), MUMBAI
ITA 3208/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 7(3)(4), MUMBAI vs PROMPT TOYS P.LTD, MUMBAI
ITA 3022/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KAINYA & ASSOCIATES P.LTD,MUMBAI vs ACIT CC 3(3), MUMBAI
ITA 211/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SUBHASH V.KANEKAR,NAVI MUMBAI vs DCIT 22(3), MUMBAI
ITA 1748/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 27(2)(2), NAVI MUMBAI vs MANISHA HEMANT MEHTA, MUMBAI
ITA 1570/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
HAPAG-LLOYD AG,MUMBAI vs DCIT (IT) RG 2(2)(2), MUMBAI
ITA 1441/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
VIREN R. SHAH,MUMBAI vs ASST CIT (OSD) CIR 3(2), MUMBAI
ITA 1161/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CIR 4, THANE vs URVASHI INDUSTRIES, THANE
ITA 748/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SANDEEP KEWALCHAND MEHTA,MUMBAI vs ACIT 31(3), MUMBAI
ITA 7368/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 5(1)(2), MUMBAI vs CHORON DIAMOND (I) P.LTD, MUMBAI
ITA 6800/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 5(1)(2), MUMBAI vs CHORON DIAMOND (I) P.LTD, MUMBAI
ITA 6798/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KARP IMPEX LTD,MUMBAI vs ASST CIT 5(2)(2), MUMBAI
ITA 6654/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DSG CORPORATION PVT. LTD.,MUMBAI vs DCIT CENT. CIR. - 7(2), MUMBAI
ITA 6534/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DSG CORPORATION PVT. LTD.,MUMBAI vs DCIT CENT. CIR. - 7(2), MUMBAI
ITA 6533/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DSG CORPORATION PVT. LTD.,MUMBAI vs DCIT CENT. CIR. - 7(2), MUMBAI
ITA 6532/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DSG CORPORATION PVT. LTD.,MUMBAI vs DCIT CENT. CIR. - 7(2), MUMBAI
ITA 6531/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DSG CORPORATION PVT. LTD.,MUMBAI vs DCIT CENT. CIR. - 7(2), MUMBAI
ITA 6530/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CENT. CIR. 7(2), MUMBAI vs DSG CORPORATION PVT. LTD. (FORMERLY KNOWN AS M/S. D S GUPTA CONSTRUCTION PVT. LTD.), MUMBAI
ITA 6451/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CENT. CIR. 7(2), MUMBAI vs DSG CORPORATION PVT. LTD. (FORMERLY KNOWN AS M/S. D S GUPTA CONSTRUCTION PVT. LTD.), MUMBAI
ITA 6450/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07