Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT CENT. CIR. 7(2), MUMBAI vs DSG CORPORATION PVT. LTD. (FORMERLY KNOWN AS M/S. D S GUPTA CONSTRUCTION PVT. LTD.), MUMBAI
ITA 6449/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHORON DIAMONDS (INDIA) PVT. LTD.,MUMBAI vs DCIT RANGE 5(1)(2), MUMBAI
ITA 5871/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
CHORON DIAMONDS (INDIA) PVT. LTD.,MUMBAI vs DCIT RANGE 5(1)(2), MUMBAI
ITA 5870/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHORON DIAMONDS (INDIA) PVT. LTD.,MUMBAI vs DCIT RANGE 5(1)(2), MUMBAI
ITA 5869/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
CHORON DIAMONDS (INDIA) PVT. LTD.,MUMBAI vs DCIT RANGE 5(1)(2), MUMBAI
ITA 5868/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 5(3), MUMBAI vs SHANTI ENGINEERING CONSTRUCTION CO, MUMBAI
ITA 5635/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 5(3), MUMBAI vs SHANTI ENGINEERING CONSTRUCTION CO, MUMBAI
ITA 5634/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CC 5(3), MUMBAI vs SHANTI ENGIEERING CONSTRUCTION CO, MUMBAI
ITA 5633/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 2(2)(1), MUMBAI vs PEST CONTROL (INDIA) P. LTD, MUMBAI
ITA 5608/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHANTI ENGINEERING CONSTRUCTION CO.,MUMBAI vs DCIT CEN CIR 5, MUMBAI
ITA 5591/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (EXEMPTION)-2(2) MUMBAI, MUMBAI vs PARMESHWARIDEVI GORDHANDAS GARODIA CHARITABLE TRUST, MUMBAI
ITA 5342/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ITO (E) - 2(2), MUMBAI vs PUNJAB KESARI CHARITABLE TRUST, MUMBAI
ITA 5279/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (E) - 2(1), MUMBAI vs NANIKRAM MENGHRAJ TRUST, MUMBAI
ITA 5278/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (E) - 2(1), MUMBAI vs MORISWALA MANZIL MUSAFIRKHANA, MUMBAI
ITA 5277/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT (EXEMPTION) - 1(1), MUMBAI vs GUJRAT RESEARCH SOCIETY, MUMBAI
ITA 5151/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (E) -2(1), MUMBAI vs SHRI PRAYAGDHAM TRUST, MUMBAI
ITA 5110/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (E) -2(1), MUMBAI vs SHRI PRAYAGDHAM TRUST, MUMBAI
ITA 5109/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BULAKIDAS PREMRAM MISTRY,MUMBAI vs ACIT - 21(1), MUMBAI
ITA 5084/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PEST CONTROL INDIA PVT. LTD.,MUMBAI vs DCIT CENT. CIR. 4(2), MUMBAI
ITA 5048/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CENT. CIR. 7(1), MUMBAI vs RAKESH JHUNJHUNWALA, MUMBAI
ITA 5020/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO (E) 2(3), MUMBAI vs SHREE MANAV SEVA SANGH, MUMBAI
ITA 4448/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
CHORON DIAMONDS (INDIA) P.LTD,MUMBAI vs DCIT RG 5(1)(2), MUMBAI
ITA 4379/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 6(4), MUMBAI vs CONTFREIGHT SHIPPING AGENCY (I) P.LTD, MUMBAI
ITA 4227/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 3(1)(1), MUMBAI vs B ARUNUMAR CAPITAL & CREDIT SERVICES P.LTD, MUMBAI
ITA 4147/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (TDS) -1(3), MUMBAI vs K. RAHEJA CORPORATE SERVICES P.LTD, MUMBAI
ITA 4058/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 4(1)(1), MUMBAI vs CENTRUM BROKING P.LTD, MUMBAI
ITA 1590/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 3(2)(1), MUMBAI vs METMIN INVESTMENTS & TRADING P.LTD, MUMBAI
ITA 1489/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PANKAJ P SARAIYA,MUMBAI vs ACIT CEN CIF 31, MUMBAI
ITA 884/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASST CIT 16(1), MUMBAI vs YASH RAJ FILMS P.LTD, MUMBAI
ITA 5738/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
YASH RAJ FILMS P.LTD,MUMBAI vs ASST CIT RG 11(1), MUMBAI
ITA 5630/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
