Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
THE CONTRACTOR FOUNDATION,MUMBAI vs ITO (E) 1(1), MUMBAI
ITA 5199/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHWINI DHIR,MUMBAI vs DCIT (TDS) 1(1), MUMBAI
ITA 4903/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SALVI CHEMICALS INDUSTRIES LTD,MUMBAI vs ACIT CIR 9(3), MUMBAI
ITA 4112/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ABDUL AZIZ LOKHANDWALA,MUMBAI vs ITO 5(1), MUMBAI
ITA 7658/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CC 3(4) CEN RG 3, MUMBAI vs ZIAUDDIN A. SIDDIQUE, MUMBAI
ITA 7413/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT 3(2)(1), MUMBAI vs METMIN FINANCE & HOLDINGS P. LTD, MUMBAI
ITA 1490/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CEN CIR 10, MUMBAI vs KEYSTONE REALTORS P.TLD, MUMBAI
ITA 5627/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
CADBURY SCHWEPPES OVERSEAS LTD,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI
ITA 5318/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TCL INDIA HOLDINGS P. LTD,MUMBAI vs DCIT CIR 8(3), MUMBAI
ITA 4912/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SARANG EXPORTS P.LTD,MUMBAI vs DCIT 8(3),
ITA 4365/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RUPAL P. SARAIYA,MUMBAI vs DCIT CEN CIR 31, MUMBAI
ITA 4337/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
AGILITY LOGISTICS P.LTD,MUMBAI vs DCIT TDS 1(1), MUMBAI
ITA 4117/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MANDAKINI HOSPITALITY P.LTD,MUMBAI vs ASST CIT CIR 4(2), MUMBAI
ITA 2538/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHASHIKANT DAMANI,MUMBAI vs ASST CIT 4(2), MUMBAI
ITA 2510/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KSS LTD,MUMBAI vs DCIIT CC 38, MUMBAI
ITA 1287/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
KSS LTD,MUMBAI vs ASST CIT CC 38, MUMBAI
ITA 7552/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT CC 38, MUMBAI vs K. SERA SERA PRODUCTIONS LTD, MUMBAI
ITA 6961/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
HEALTH COLONIES & CONSTRCTION P. LTD,MUMBAI vs DCIT (OSD) II- CEN RG 7, MUMBAI
ITA 3692/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SUNILKUMAR O KOCHHAR,MUMBAI vs ACIT 19(3), MUMBAI
ITA 2937/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHANKAR REALTY P.LTD,MUMBAI vs ASST CIT 5(3), MUMBAI
ITA 828/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AJAY KUMAR BAID,MUMBAI vs ITO 14(3)1, MUMBAI
ITA 6126/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
K SERA PRODUCTIONS LTD( FORMERLY KNOWN AS GARNET PAPER MILLS LTD),MUMBAI vs DCIT CEN CIR 38, MUMBAI
ITA 5055/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
K SERA SERA PRODUCTIONS LTD ( FOREMERLY KNOWN AS GARNET PAPER MILLS LTD),MUMBAI vs DCIT CEN CIR 38, MUMBAI
ITA 2740/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(2), BANGALORE vs M/S. VIDYA HERBS PVT. LTD., BANGALORE
ITA 925/BANG/2017[2012 - 13]Status: DisposedITAT Bangalore
INCOME TAX OFFICER WARD-1, BAGALKOT vs SHRI BAPOOJI PATTIN SOUHARD SAHAKARI NIYAMIT, BAGALKOT
ITA 827/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAX OFFICER, BANGALORE vs M/S COLOUR LINES CLOTHING INDIA PVT LTD, BANGALORE
ITA 431/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S SUBEX LTD, BANGALORE
ITA 416/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S SUVARNA CO-OPERATIVE BANK LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 379/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SRI.M.MUNIRATHNA,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 345/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. MULTI SAHAJAA BUILDERS, BANGALORE
ITA 233/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
