Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
INCOME TAX OFFICER, BANGALORE vs SHRI.B.M.MUNIRAJU, BANGALORE
ITA 212/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S VAKRATHUNDA HOLDINGS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE
ITA 1084/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI. VISHWAS UDAYASINGH LAD,BANGALORE vs DCIT, BANGALORE
ITA 933/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 833/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 832/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHRI. CHITTIBABU BHEEMANENI,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 831/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASST.C.I.T., BANGALORE vs M/S ANZ OPERATIONS & TECHNOLOGY PRIVATE LIMITED, BANGALORE
ITA 830/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
ICDS LIMITED,MANIPAL vs ITO, UDUPI
ITA 604/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs OUTSOURCE PARTNERS INTERNATIONAL PVT. LTD., BANGALORE
ITA 526/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
OUTSOURCEPARTNERS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 443/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI.K.VIJAY ARYA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1799/BANG/2016[2002-2003]Status: DisposedITAT BangaloreAY 2002-2003
M/S VIDYANIDHI EDUCATION TRUST,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1777/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S.GMR SPORTS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1754/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
TOYOTA KIRLOSKAR MOTOR P LTD,RAMANAGAR vs INCOME TAX OFFICER(TDS), BANGALORE
ITA 1185/BANG/2014[2012-13]Status: DisposedITAT BangaloreAY 2012-13
SHAMANUR SUGARS LTD. vs ACIT,
ITA 438/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
CANE DEVELOPMENT COUNCIL, BULANDSHAHAR,GORAKHPUR vs ADDL. CIT, UTTAR PRADESH
ITA 6709/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. THE BAGHPAT CO- OPERATIVE SUGAR MILLS LTD.,MEERUT vs ACIT, MEERUT
ITA 6453/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DDIT, DEHRADUN vs M/S. TIDEWATER MARINE INTERNATIOANL INC., NEW DELHI
ITA 6166/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. TULIP INFRATECH PVT. LTD., NEW DELHI
ITA 6139/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs SH. SANDEEP WADHWA, NEW DELHI
ITA 5478/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SMT. RITA KUMARI,NEW DELHI vs DCIT, NEW DELHI
ITA 5305/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. RITA KUMARI,NEW DELHI vs DCIT, NEW DELHI
ITA 5304/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. R.H. AGRO OVERSEAS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5233/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. ABC LEATHERS,NEW DELHI vs ACIT, NEW DELHI
ITA 5210/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. RIC PROJECTS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 5206/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SANDEEP WADHWA,NEW DELHI vs DCIT, NEW DELHI
ITA 5185/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. NITIN JOHARI,NEW DELHI vs ACIT, NEW DELHI
ITA 4931/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. NBCC LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4846/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. MOONSTAR SECURITIES TRADING & FINANCE CO. PVT. LTD., NEW DELHI
ITA 4661/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. MOONSTAR SECURITIES TRADING & FINANCE CO. PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4562/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
