Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ANAND AND ANAND,NEW DELHI vs DCIT, NEW DELHI
ITA 4391/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S. ALPASSO INDUSTRIES PVT. LTD., NEW DELHI
ITA 4268/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ADIT (E), NEW DELHI vs PRAKASH EDUCATIONAL SOCIETY, NEW DELHI
ITA 4232/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. AVANTHA POWER & INFRASTRUCTURE LTD., NEW DELHI
ITA 4194/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. BOKARO POWER SUPPLY CO. LTD., NEW DELHI
ITA 3692/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
BOKARO POWER SUPPLY CO. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3405/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs MR. RAJESH BANSAL, NEW DELHI
ITA 3373/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI RAJAT JINDAL,DELHI vs ACIT, NEW DELHI
ITA 3175/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. ABV ALCOHOLS PVT. LTD., NEW DELHI
ITA 2498/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. NOVA IRON & STEEL LTD.,NEW DELHI vs DCIT, LTU, NEW DELHI
ITA 2159/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO (TDS), MORADABAD vs M/S. CANRA BANK, MORADABAD
ITA 3992/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. ARORA JEWELLERS PRIVATE LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2647/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. P.R. GUPTA,DELHI vs JCIT, NEW DELHI
ITA 1176/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
PHONIX LAMPS LTD vs ADDL CIT RANGE,
ITA 2845/DEL/2007[2003-2004]Status: DisposedITAT DelhiAY 2003-2004
SH. RAMESH CHAND GARG,GHAZIABAD vs ITO, HAPUR
ITA 3419/DEL/2013[2000-01]Status: DisposedITAT DelhiAY 2000-01
RATAN DEVI NAGAL vs THE PRINCIPAL,COMMI.OF INCOME TAX and ANR.
CW/3816/2017ITAT Rajasthan
KUMARI TARUNA SUTHAR vs THE PRINCIPAL,COMMI.OF INCOME TAX and ANR.
CW/3815/2017ITAT Rajasthan
KERALA GAZETTED OFFICERS CO-OPERATIVE SOCIETY LTD vs THE INCOME TAX OFFICER
WP(C)/34580/2017ITAT Kerala
PR COMMISSIONER OF INCOME TAX, DELHI-2 vs M/S. CIENA INDIA PVT. LTD.
ITA/909/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs C. J. INTERNATIONAL HOTELS LTD.
ITA/908/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX-19 vs SH. SURINDER KUMAR GUPTA
ITA/905/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
M/S SONI HOSPITALS PVT LTD vs I T APPELLATE TRIBUNAL JAIPUR
ITA/12/2016ITAT Rajasthan
TASADDUQ HUSSAIN BOHRA vs A.C.I.T. UDAIPUR
ITA/27/2008ITAT Rajasthan
SHRI PRAVINSINH UDAYSINH VAGHELA,VADODARA vs THE INCOME TAX OFFICER, WARD-1(2)(2), VADODARA
ITA 2123/AHD/2016[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
M/S. DYNEMIC PRODUCTS LTD.,AHMEDABAD vs THE ADDL. CIT, RANGE-1, AHMEDABAD
ITA 455/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
BANCO PRODUCTS (INDIA) LTD.,BARODA vs THE DY.CIT., CIRCLE-1(1), BARODA
ITA 275/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
B.PATEL INFRASTRUCTURRE PVT.LTD.,AHMEDABAD vs THE JT.CIT.,MEHSANA RANGE, MEHSANA
ITA 2369/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
SHRI DHARMENDRA J. PANDYA,KHEDA vs THE INCOME TAX OFFICER, WARD-7(3), AHMEDABAD
ITA 114/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
CORRTECH ENERGY LTD., (FORMERLY KNOWN AS MJB INDIA GAS TURBINE SERVICES PVT. LTD., ),AHMEDABAD vs THE DY.CIT, (OSD), RANGE-1, AHMEDABAD
ITA 3433/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
HINDUJA EXPORTS PVT.LTD.,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-4(3), AHMEDABAD
ITA 3063/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11