Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
HANDEE FOODS,BARODA vs THE ACIT.,CIRCLE-3, BARODA
ITA 2106/AHD/2014[2005-06]Status: DisposedITAT AhmedabadAY 2005-06
THE COMMISSIONER OF INCOME TAX vs M/S KATWA UDYOG LTD
RP/1625/2013ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
The Commissioner Of Income Tax vs Chagarlamudi Vijaya Kumari
ITTA/517/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
The Pr. Commissioner of Income Tax, vs Govats Foundation
ITTA/688/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
Principal Commissioner Of Income Tax vs M/s. Kadakatla Rice Mill,
ITTA/685/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
THE COMMISSIONER OF INCOME TAX vs SHRI. SANGAM SAHAKARI SAKKARE KARKANE NIYAMITH
ITA/100011/2016ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
THE PRINCIPAL COMMISSIONER vs M/S DODANNAVAR BROTHERS
ITA/100046/2016ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
THE COMMISSIONER OF INCOME TAX vs SHREE REVANSIDDHESHWAWR SIDDHASHRAM
ITA/5021/2012ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
NETALKAR ENGINEERS vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/5014/2012ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
THE COMMISSIONER OF INCOME TAX vs SHRI. SANGAM SAHAKARI SAKKARE KARKANE NIYAMITH
ITA/100010/2016ITAT Karnataka
S.SUJATHA,H.B.PRABHAKARA SASTRY
PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs ST MICROELECTRONICS PRIVATE LTD.
ITA/913/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX vs M/S. SECOND LEASING PVT. LTD.
ITA/906/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs G. R GOENKA EDUCATION SOCIETY
ITA/871/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX, DELHI - 02 vs BEST CITY DEVELOPERS INDIA PRIVATE LIMITED
ITA/904/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX, DELHI - 02 vs BEST INFRASTRUCTURE INDIA (P) LTD.
ITA/900/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX, DELHI 02 vs BEST INFRASTRUCTURE INDIA (P) LTD
ITA/901/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
V.C.GANESAN,PUDUKKOTTAI vs JCIT, TRICHY
ITA 1362/CHNY/2017[2006-2007]Status: DisposedITAT ChennaiAY 2006-2007
VIGHNAHARTA TRUST,MUMBAI vs ASST CIT (E) 2(1), MUMBAI
ITA 658/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NARSI DEVJI PATEL,MUMBAI vs ASST CIT 19(1), MUMBAI
ITA 540/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASIF ABDUL SATTAR KHOKAR,MUMBAI vs CIT 24, MUMBAI
ITA 3154/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SANGEETA JAGDISH KENY,MUMBAI vs ITO WD 26(1)(1), MUMBAI
ITA 2097/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TRIDNET MERCANTILE P. LTD,MUMBAI vs DCIT 8(3)(1), MUMBAI
ITA 2037/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 22(2), MUMBAI vs NARSHI DEVJI PATEL, MUMBAI
ITA 1149/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SRIKEM LABORATORIES P.LTD,MUMBAI vs ACIT 7(2), MUMBAI
ITA 6399/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CIR 7(1)2, MUMBAI vs HINDUJA GLOBAL SOLUTIONS LTD, MUMBAI
ITA 5426/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 2(2)(1), MUMBAI vs GEECEE INVESMENT LTD, MUMBAI
ITA 54/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT - 9(2)(2), MUMBAI vs E-CITY PROJECTS CONSTRUCTION PVT. LTD., MUMBAI
ITA 5097/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 9(3)(1), MUMBAI vs FAMILY INVESTMENT P.LTD, MUMBAI
ITA 4750/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
AMITY LEATHER INTERNATIONAL,MUMBAI vs ACIT RANGE - 3, THANE
ITA 4692/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ABHIJIT NERURKAR,MUMBAI vs ITO 21(1)(1), MUMBAI
ITA 3543/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
