The Commissioner Of Income Tax vs. Chagarlamudi Vijaya Kumari
ITTA/517/2017HC TelanganaHBHC01039267201730 October 2017Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY8 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Smt. Sarifabibi Mohmed Ibrahim v. CIT197 citing204 ITR 631 · 1993 · SC · Read judgment
- CWT v. Officer-in-Charge (Court of Wards), Paigha93 citing105 ITR 133 · 1976 · SC
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