Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
VIGHNAHARTA TRUST,MUMBAI vs ASST DIT (E) II(2), MUMBAI
ITA 3267/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 29(2)(4), MUMBAI vs NAVIN J. DOSHI, MUMBAI
ITA 3134/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DEEP WATER SERVICES (INDIA) LTD,MUMBAI vs DCIT RG 6(2), MUMBAI
ITA 847/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 2(2)(1), MUMBAI vs INMAC COMPUTERS P.L LTD, MUMBAI
ITA 5562/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CC 4(3) CEN RG 4, MUMBAI vs AVON CORPORATION LTD, MUMBAI
ITA 3582/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
SHHARAD SINGHANIA HUF,MUMBAI vs CIT 18, MUMBAI
ITA 4208/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARVINDER KAUR,DEHRADUN vs ITO,WARD-1(3), HALDWANI
ITA 4810/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
HARVINDER KAUR,DEHRADUN vs ITO,WARD-1(3), HALDWANI
ITA 4809/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
HARVINDER KAUR,DEHRADUN vs ITO,WARD-1(3), HALDWANI
ITA 4808/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
HARVINDER KAUR,DEHRADUN vs ITO,WARD-1(3), HALDWANI
ITA 4807/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
ICFE SKILLS SOLUTIONS P.LTD,DELHI vs DCIT, CIRCLE-12(1), NEW DELHI
ITA 4715/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
GULSHAN INTERNATIONAL PVT. LTD.,NEW DELHI vs ACIT, CIRCLE- 10(2), NEW DELHI
ITA 4708/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
ITO, WARD- 2(3), NOIDA vs NITIN MAITERYA, DELHI
ITA 4314/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, WARD- 3(3), NOIDA vs SACHIN S/O LATE BULEY, NOIDA
ITA 4310/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
AL- BARKAT FROZEN FOODS PVT. LTD.,MEERUT vs ITO, WARD 1(1), MEERUT
ITA 4247/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
SOCIETY FOR MARKETING OF ARTISAN RURAL THINGS,NEW DELHI vs JCIT, RANGE- 1, NOIDA
ITA 4242/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
SOCIETY FOR MARKETING OF ARTISAN RURAL THINGS,NEW DELHI vs JCIT, RANGE- 1, NOIDA
ITA 4241/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
MAHAJAN LEASING & CREDIT P LTD.,VARANASI vs ITO, WARD- 16(1), NEW DELHI
ITA 4196/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT (EXEMPTION), GHAZIABAD vs M/S. KANPUR EDUCATION SOCIETY, KANPUR
ITA 2285/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 4710/DEL/2016[1995-96]Status: DisposedITAT DelhiAY 1995-96
RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 4709/DEL/2016[1994-95]Status: DisposedITAT DelhiAY 1994-95
RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 4708/DEL/2016[1993-94]Status: DisposedITAT DelhiAY 1993-94
RAJ KUMAR MANGLA,GURGAON vs ITO, NEW DELHI
ITA 4707/DEL/2016[1992-93]Status: DisposedITAT DelhiAY 1992-93
KRISHAN KUMAR BASIA,NEW DELHI vs DCIT, NEW DELHI
ITA 209/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
PRAMOD KUMAR SAPRA,NEW DELHI vs ITO, PANIPAT
ITA 5965/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
BT E- SERV (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 565/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, DEHRADUN vs M/S. KOHLI REALTORS (P) LTD., NEW DELHI
ITA 2396/DEL/2015[2008-09]Status: DisposedITAT DelhiAY 2008-09
AIRPORT AUTHORITY OF INDIA,NEW DELHI vs ADIT, NEW DELHI
ITA 74/DEL/2014[2013-14 (F.Y. 2012-13)]Status: DisposedITAT Delhi
ITO, NEW DELHI vs SMT. MEENAKSHI AGGARWAL, NEW DELHI
ITA 687/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SWAMI HITECH PROJECTS LIMITED,NEW DELHI vs ADDL.CIT, FARIDABAD
ITA 6803/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
