Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
SH. SHANTI LAL WADHWA,NEW DELHI vs DCIT, NEW DELHI
ITA 6792/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
KAMAL KUMAR VISHNOI & BHIM RATAN RAHUL (AOP),HALDWANI vs ITO, UTTRAKHAND
ITA 6180/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. BEHL PROMOTERS & REALTORS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 3407/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MS. FARHANA KHANAM,NEW DELHI vs ITO, NEW DELHI
ITA 2067/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. BG INDIA ENERGY SOLUTIONS PVT. LTD.,NEW DELHI vs ACIT, GURGAON
ITA 1021/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs SH. ASHOK MITTAL, NEW DELHI
ITA 3743/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
SH. ASHOK MITTAL,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3307/DEL/2013[2001-02]Status: DisposedITAT DelhiAY 2001-02
DCIT, NEW DELHI vs M/S ARN INFRASTRUCTURE LTD., NEW DELHI
ITA 1222/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. AMR INFRASTRUCTURE LTD., NEW DELHI
ITA 1206/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. ASHOK MITTAL, NEW DELHI
ITA 2997/DEL/2009[2001-02]Status: DisposedITAT DelhiAY 2001-02
ASHOK MITTAL vs ITO, WARD-24(3),
ITA 3764/DEL/2004[2001-2002]Status: DisposedITAT DelhiAY 2001-2002
SEDCO FOREX INTERNATIONAL INC. THR. ITS CONSTITUTED ATTORNEY MR. NAVIN SARDA vs COMMISSIONER OF INCOME TAX MEERUT
C.A. No.-004906-004906 - 2010ITAT SC
HON'BLE MR. JUSTICE A.K. SIKRI
THE KIZHUVILAM SERVICE CO-OPERATIVE BANK LTD.NO.2405 vs THE INCOME TAX OFFICER
WP(C)/34419/2017ITAT Kerala
M/S. MADAPPALLY SERVICE CO-OPERATIVE BANK LTD vs INCOME TAX OFFICER
WP(C)/34378/2017ITAT Kerala
M/S. MADAPPALLY SERVICE CO-OPERATIVE BANK LTD vs INCOME TAX OFFICER
WP(C)/34377/2017ITAT Kerala
THE ATTINGAL MUNICIPAL TOWN SERVICE CO-OPERATIVE BANK LTD.NO.T 437 vs THE INCOME TAX OFFICER
WP(C)/30492/2017ITAT Kerala
THE NJEEZHOOR SERVICE CO-OPERATIVE BANK LTD vs THE INCOME TAX OFFICER
WP(C)/34286/2017ITAT Kerala
M/S. MADAPPALLY SERVICE CO-OPERATIVE BANK LTD vs INCOME TAX OFFICER
WP(C)/34344/2017ITAT Kerala
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs GRAVITY SYSTEMS PVT. LTD.,
ITA/899/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs M/S NEW INDIA CITY DEVELOPERS LTD.,
ITA/897/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs GRAVITY SYSTEMS PVT. LTD.,
ITA/896/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs M/S NIKUNJ JEWELLERS PVT. LTD.,
ITA/894/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
SHRI SHYAM SUNDER GAUTAM,MATHURA vs ITO 3(4), MATHURA
ITA 295/AGR/2016[2006-07]Status: DisposedITAT AgraAY 2006-07
SHREE AMI ESTATE DEVELOPERS,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-5(2), AHMEDABAD
ITA 1193/AHD/2017[2012-13]Status: DisposedITAT AhmedabadAY 2012-13
SHRI LAXMANBHAI JIVRAJBHAI PATEL,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(3), AHMEDABAD
ITA 2720/AHD/2016[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
THE DCIT, CIRCLE-1(1)(1), BARODA vs M/S. AJWA FUN WORLD & RESORT LIMITED, BARODA
ITA 563/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
KARAN SYNTHETICS (INDIA) PVT. LTD.,AHMEDABAD vs THE DY.CIT, (OSD), CIRCLE-4, AHMEDABAD
ITA 440/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
GAYATRI B SHAH,BARODA vs INCOME TAX OFFICER, WARD-1(2)(1), BARODA
ITA 3273/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
MALLO GEMS & JEWELLERY LTD., (PRESENTLY KNOWN AS LYPSA GEMS & JEWELLERY LIMITED),AHMEDABAD vs THE CIT-II, AHMEDABAD
ITA 316/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
AMRATBHAI R RATHOD,AHMEDABAD vs INCOME TAX OFFICER, WARD-6(3), AHMEDABAD
ITA 2508/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
