Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,123 total)

THE ITO, (EXEMPTIONS), BHAVNAGAR vs PNR SOCIETY FOR RELIEF & REHABILITATION OF THE DISABLED TRUST, BHAVNAGAR

ITA 2370/AHD/2015[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
27/10/2017

SAHITYA MUDRANALAYA PVT.LTD.,AHMEDABAD vs THE DY.CIT,CIRCLE-8, AHMEDABAD

ITA 2164/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
27/10/2017

M/S. MISTRY & VADIA INFRASTRUCTURE,BARODA vs THE INCOME TAX OFFICER, WARD-2(3), BARODA

ITA 2122/AHD/2015[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
27/10/2017

THE ITO, WARD-9(1), AHMEDABAD vs M/S. SUJAL DEVELOPERS, AHMEDABAD

ITA 2546/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
27/10/2017

THE DCIT, PATAN CIRCLE, PATAN vs RANJIT PROJECTS PVT. LTD., UNJHA

ITA 2305/AHD/2014[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
27/10/2017

THE DCIT, PATAN CIRCLE, PATAN vs RANJIT PROJECTS PVT. LTD., UNJHA

ITA 2304/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
27/10/2017

THE ITO, WARD-8(4), AHMEDABAD vs ZYDUS INFRASTRUCTURE PVT.LTD., AHMEDABAD

ITA 2236/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
27/10/2017

SMT. DAKSHA P.SHAH,BARODA vs THE INCOME TAX OFFICER,WARD-3(1), BARODA

ITA 2197/AHD/2014[2004-05]Status: DisposedITAT AhmedabadAY 2004-05
27/10/2017

SHRI PUNIT DINESH BHATT,BARODA vs THE DY.CIT, CIRCLE-7, BARODA

ITA 2142/AHD/2014[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
27/10/2017

SHRI PUNIT DINESH BHATT,BARODA vs THE DY.CIT, CIRCLE-7, BARODA

ITA 2141/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
27/10/2017

THE ACIT, PANCHMAHAL CIRCLE, GODHRA vs M/S. PANCHMAHAL STEEL LTD., BARODA

ITA 2008/AHD/2014[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
27/10/2017

THE ACIT, CIRCLE-2, BHAVNAGAR vs SHRI YOGENDRA RATILAL SHETH, BHAVNAGAR

ITA 1791/AHD/2014[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
27/10/2017

M/S. BARODA CONDUCTORS PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1), BARODA

ITA 171/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
27/10/2017

SHRI MUKESHBHAI KALIDAS PATEL,AHMEDABAD vs THE ASST.DIT.,(INTL.TAXN.), AHMEDABAD

ITA 1208/AHD/2014[2007-08]Status: DisposedITAT AhmedabadAY 2007-08
27/10/2017

M/S. AARTEE ROADWAYS,ANAND vs THE INCOME TAX OFFICER,WARD-1, ANAND

ITA 1073/AHD/2014[2002-03]Status: DisposedITAT AhmedabadAY 2002-03
27/10/2017

THE DCITGNR CIRCLE, GANDHINAGAR vs GUJARAT STATE SEEDS CORPORATION, GANDHINAGAR

ITA 2596/AHD/2013[2010-11]Status: DisposedITAT AhmedabadAY 2010-11
27/10/2017

THE ACIT, CENTRAL CIRCLE-1(1), AHMEDABAD vs M/S. PANKAJ COTTON INDUSTRIES, PATAN

ITA 858/AHD/2012[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
27/10/2017

SHRI KISHANCHAND BELARAM ADVANI,BARODA vs THE ACIT.,CIRCLE-5M, BARODA

ITA 1185/AHD/2012[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
27/10/2017

ASSISTANT COMMISSIONER OF INCOME TAX, CIR-2, AJMER vs SHRI RAMESH KSHETRAPAL, AJMER

ITA 610/JPR/2017[2014-15]Status: DisposedITAT JaipurAY 2014-15
27/10/2017

ANAMIKA CONDUCTORS LTD.,JAIPUR vs ADD. CIT, JAIPUR

ITA 266/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
27/10/2017

ITO(E), JAIPUR vs MAYURA SHIKSHA SAMITI, JAIPUR

ITA 1092/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
27/10/2017

DEVENDRA KUMAR MEENA,JAIPUR vs ITO, JAIPUR

ITA 436/JPR/2015[2006-07]Status: DisposedITAT JaipurAY 2006-07
27/10/2017

SHREE MOHAN LAL SHARMA,JAIPUR vs ITO, JAIPUR

ITA 823/JPR/2012[2007-08]Status: DisposedITAT JaipurAY 2007-08
27/10/2017

SHREE LALA RAM SHARMA,JAIPUR vs ITO, JAIPUR

ITA 822/JPR/2012[2007-08]Status: DisposedITAT JaipurAY 2007-08
27/10/2017

PRINCIPAL COMMISSIONER OF INCOME TAX - 7 vs THE BASTI SUGAR MILLS CO. LTD.,

ITA/895/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

27/10/2017

SRI MAHESH KUMAR,SILIGURI vs DCIT, CIRCLE - 2, SILIGURI, SILIGURI

ITA 1122/KOL/2017[2010-11]Status: DisposedITAT KolkataAY 2010-11
27/10/2017

DR SARBAJIT GUHA NIYOGI,KOLKATA vs ITO,WD-22(1), KOLKATA, KOLKATA

ITA 641/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
27/10/2017

ACIT, CIRCLE-41, NADIA, NADIA vs M/S SAKTINAGAR SAMABAY KRISHI UNNYAN SAMITY LTD., NADIA

ITA 2370/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
27/10/2017

NETHRA JYOTHI TRUST,CHENNAI vs DCIT, COIMBATORE

ITA 533/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
27/10/2017

NAGAM PVT. LTD.,CHENNAI vs ITO, CHENNAI

ITA 139/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
27/10/2017