Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
MPS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1312/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
MPS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1311/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, SALEM vs P.RAMESH, SALEM
ITA 1189/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, CHENNAI vs HSI AUTOMOTIVE LIMITED, KANCHEEPURAM
ITA 1123/CHNY/2017[2010-11]Status: DisposedITAT ChennaiAY 2010-11
RANE HOLDINGS LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1113/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
WESTERN THOMSON (INDIA) PRIVATE LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1093/CHNY/2017[2012-2013]Status: DisposedITAT ChennaiAY 2012-2013
DCIT, CHENNAI vs RANE HOLDINGS LTD., CHENNAI
ITA 1090/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs RANE HOLDINGS LTD., CHENNAI
ITA 1089/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
NETHRA JYOTHI TRUST,CHENNAI vs DCIT, COIMBATORE
ITA 1046/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
NETHRA JYOTHI TRUST,CHENNAI vs DCIT, COIMBATORE
ITA 1045/CHNY/2017[2011-12]Status: DisposedITAT ChennaiAY 2011-12
R.YUVARAJ,CHENNAI vs ITO, CHENNAI
ITA 887/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DCIT, CHENNAI vs CEEBROS PROPERTY DEVELOPMENT PVT. LTD., CHENNAI
ITA 297/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
R.YUVARAJ,CHENNAI vs ITO, CHENNAI
ITA 1295/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
AKSHAY SOFTWAREE TECHNOLOGIES LTD,NAVI MUMBAI vs ASST CIT CIR 15(1)(1), MUMBAI
ITA 3687/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
TINA ANIL SHAH W/O ANIL SHAH,MUMBAI vs ITO 24(3)(4), MUMBAI
ITA 3601/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KIRTI K DOSHI,MUMBAI vs ITO 25(2)(5), MUMBAI
ITA 3532/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SWATANTRAKUMAR G. KAPOOR,MUMBAI vs ITO 26(3)(3), MUMBAI
ITA 2010/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 27(2)(4), NAVI MUMBAI vs NAYAN K SHUKLA, MUMBAI
ITA 1770/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE BOMBAY DYEING & MFG. CO. LTD,MUMBAI vs DCIT RG 2(1)(1), MUMBAI
ITA 1716/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR 2(1)(1), MUMBAI vs STATE BANK OF SAURASHTRA, MUMBAI
ITA 99/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT (E) 1(1), MUMBAI vs DR G.D. POL FOUNDATION, MUMBAI
ITA 7664/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ANAND FABRICATORS P.LTD,MUMBAI vs ITO 9(1)(3), MUMBAI
ITA 7559/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SIMPLEX THERMAL SOLUTION,MUMBAI vs DCIT CIR 29(3), MUMBAI
ITA 6907/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MITHALAL D MUTHA,MUMBAI vs ITO WD 16(3)(1), MUMBAI
ITA 594/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CIR 3, THANE vs RAMNIK SUSHIL CHAUDHARY, THANE
ITA 5384/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RE3NINSHA IMPEX P.LTD,SURAT vs ITO 5(3)(1), MUMBAI
ITA 4464/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CEN CIR 8(4), MUMBAI vs RUBY MILLS LTD, MUMBAI
ITA 4022/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASST CIT 32(3), MUMBAI vs SANDEEP M SHAH, MUMBAI
ITA 3876/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 17(3), MUMBAI vs SKY SHIPPING, MUMBAI
ITA 3731/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 3(2)CEN RG 3, MUMBAI vs ABHITECH ENERGYCON LTD, MUMBAI
ITA 3265/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
