Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ITO 20(2)(4), MUMBAI vs LIFETCHNIQUES, MUMBAI
ITA 305/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RAKESHKUMAR S. KHANDELWAL,MUMBAI vs ACIT - 13(2)(2), MUMBAI
ITA 2952/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT,CC -3(4),CR-3, MUMBAI vs SUPREME INFRASTRUCTURE (I) LTD., MUMBAI
ITA 2852/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HIGHTECH ENGINEERS,MUMBAI vs ACIT 19(1), MUMBAI
ITA 2301/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AD SPACE MART PVT. LTD.,MUMBAI vs ITO 6 (1) (1), MUMBAI
ITA 2251/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHALIMAR WIRE AGENCY,MUMBAI vs DCIT C.C. -13 (ERSTWHILE) DCIT C.C. 2(3) (PRESENT), MUMBAI
ITA 2213/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (E) 2(1), MUMBAI vs SAMUNDRA INSTITUTE OF MARINE STUDIES TRUST, MUMBAI
ITA 206/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ROHA DYECHEM P.LTD,MUMBAI vs ACIT CEN CIR 43, MUMBAI
ITA 1991/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BRITISH MARINE PLC-INDIA BRANCH,MUMBAI vs DCIT (IT) 1(3)(2),
ITA 1908/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MANOJ ISHWAR CHOUDHARY,MUMBAI vs PR CIT 24, MUMBAI
ITA 1788/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 4(1)(1), MUMBAI vs ANVIL SHARE AND STOCK BROKING P.LTD, MUMBAI
ITA 155/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 4(1)(1), MUMBAI vs ENAM SHARES AND SECURITES P.LTD, MUMBAI
ITA 154/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 4(3)(2), MUMBAI vs S.H. KELKAR & CO. P.LTD, MUMBAI
ITA 143/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 4(2)(1), MUMBAI vs SATCO CAPITAL MARKETS LTD, MUMBAI
ITA 140/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SKY DECOR,MUMBAI vs ITO 16(3)(4),
ITA 128/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
VINOD H. SANGHVI,MUMBAI vs DCIT 15(2)(OLD), MUMBAI
ITA 125/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT 19(3), MUMBAI vs VINOD H. SANGHVI, MUMBAI
ITA 121/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STCI FINANCE LTD,MUMBAI vs DCIT 1(3)(1), MUMBAI
ITA 120/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 9(2)(1), MUMBAI vs CASTROL INDIA LTD, MUMBAI
ITA 104/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 3(2)(1), MUMBAI vs JINDAL DRUGS LTD, MUMBAI
ITA 744/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JINDAL DRUGS LTD,MUMBAI vs ASST CIT CC 8, MUMBAI
ITA 552/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
FINE TRADE EXPORTS LTD,MUMBAI vs ADDL CIT RG 6(2), MUMBAI
ITA 5127/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
STARLIGHT SYSTEMS P.LTD,MUMBAI vs ASST CIT CEN CIR 21, MUMBAI
ITA 4593/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
YASH DEVELOPERS,THANE vs DCIT CIR-3, THANE
ITA 3767/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 29(1)(3), MUMBAI vs DEVYANI R DOSHI, MUMBAI
ITA 3576/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SECO WARWICK ALLIED P.LTD,THANE vs DCIT 10(2), MUMBAI
ITA 197/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRODUCTION TESTING SERVICES INC,MUMBAI vs DCIT (IT) 3(3)(2), MUMBAI
ITA 1782/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT (IT) -4(3)(1), MUMBAI vs VITK0VICE MACHINERY A.S.(CRECH REPUBLIC), MUMBAI
ITA 1673/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT14(3)(2), MUMBAI vs SECO WARWICK ALLIED P.LTD, MUMBAI
ITA 7307/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHIVANI STEELS,MUMBAI vs ITO 13(2)(4), MUMBAI
ITA 670/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
