Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
ITO WD 2(4), THANE vs SAI SHAKTI ENTERPRISES, MUMBAI
ITA 4266/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
BAJAJ AUTO LTD,MUMBAI vs ADDL CIT LTU, MUMBAI
ITA 4084/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASHOK ADVANI,MUMBAI vs ITO 12(1)(2), MUMBAI
ITA 3548/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHREE RAM URBAN INFRASTRUCTURE LTD,MUMBAI vs DCIT TDS RG 3(2), MUMBAI
ITA 2537/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SHREE RAM URBAN INFRASTRUCTURE LTD,MUMBAI vs DCIT TDS RG 3(2), MUMBAI
ITA 2536/MUM/2014[2001-02]Status: DisposedITAT MumbaiAY 2001-02
SIMRAN SUNIL RAHEJA,MUMBAI vs DCIT 20(3), MUMBAI
ITA 6064/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RIVERIA PROPERTIES P. LTD,MUMBAI vs ITO CIR 7(2)(1), MUMBAI
ITA 250/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ACIT 3(1), MUMBAI vs ASIAN ELECTRONICS LTD, MUMBAI
ITA 3376/MUM/2012[1999-00]Status: DisposedITAT MumbaiAY 1999-00
DCIT 3(1), MUMBAI vs EXXON MOBIL COMPANY INDIA P. LTD, MUMBAI
ITA 8798/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DDIT (IT)-1(1), MUMBAI vs AMERICAN HOTEL & LODGING EDUCATIONAL INSTITUTE, MUMBAI
ITA 4932/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AMERICAN HOTEL & LODGING EDUCATIONAL INSTITUTE,MUMBAI vs ADIT (IT) 1(1), MUMBAI
ITA 1424/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
SBI CAPITALMARKETS LTD vs DCIT SP. RG 27,
ITA 294/MUM/1999[1994-95]Status: DisposedITAT MumbaiAY 1994-95
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs M/S TUNGABHADRA STEEL PRODUCTS LTD, HOSPET
ITA 984/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VEE TECHNOLOGIES PVT LTD, BANGALORE
ITA 926/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S AOL ONLINE INDIA PRIVATE LIMITED, BANGALORE
ITA 787/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
WILWORTH EARTH MOVERS PVT.LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 342/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DCIT, BANGALORE vs M/S UNILET APPLIANCES PVT. LTD., BANGALORE
ITA 993/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
JCIT, BANGALORE vs PRIYARAJ ELECTRONICS LTD., BANGALORE
ITA 867/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
M/S.WEBTEK SOFTWARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2261/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
THE HONAVAR URBAN CO-OPERATIVE BANK LTD,U.K vs ITO-WARD-2, UDUPI
ITA 1699/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASST.C.I.T., BANGALORE vs SHRI. GEORGE THANGAIAH, BANGALORE
ITA 1085/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DCIT, BANGALORE vs M/S UNILET APPLIANCES PVT. LTD., BANGALORE
ITA 1081/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
MR. RAJIV,BANGALORE vs ASST.CIT, BANGALORE
ITA 1024/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 260/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ASCENDAS SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1396/BANG/2015[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASST.C.I.T., BANGALORE vs SHRI. M.R. SEETHARAMA (INDL), BANGALORE
ITA 1220/BANG/2015[2007-08]Status: DisposedITAT BangaloreAY 2007-08
GEORGE TAHNGAIAH vs ACIT,
ITA 60/BANG/2014[2004-05]Status: DisposedITAT BangaloreAY 2004-05
VIJAY KUMAR KUSHWAHA,HARIDWAR vs ITO, WARD- 2, HARIDWAR
ITA 4244/DEL/2017[2006-07]Status: DisposedITAT DelhiAY 2006-07
DEV BHOOMI AUTOMOBILES PVT. LTD.,DEHRADUN vs ACIT, CIRCLE- HARIDWAR, HARIDWAR
ITA 4232/DEL/2017[2006-07]Status: DisposedITAT DelhiAY 2006-07
SUDHIR KUMAR,NEW DELHI vs ACIT, CIRCLE- 17, NEW DELHI
ITA 4146/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13