Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
GODAVARI SHILPKALA HOSPITALITY PVT. LTD.,NEW DELHI vs ITO, WARD- 10(2), NEW DELHI
ITA 4140/DEL/2017[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S. SUPERTECH INFRASTRUCTURE PVT. LTD.,NEW DELHI vs DCIT, GHAZIABAD
ITA 1506/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S SANRAJ ENGINEERING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5988/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT (INTERNATIONAL TAXATION), NEW DELHI vs SH. MAHESH C KHERA, NEW DELHI
ITA 6459/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SURYA ROSHNI LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6068/DEL/2015[2013-14]Status: DisposedITAT DelhiAY 2013-14
ACIT, NAINITAL vs M/S. THE NAINITAL BANK LTD., NAINITAL
ITA 5056/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13
VIJAY KUMAR,KARNAL vs ITO, KARNAL
ITA 1496/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
NEC TECHNOLOGIES INDIA LTD,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME-TAX, NEW DELHI
ITA 1102/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. BENETTON INDIA PRIVATE LIMITED,GURGAON vs DCIT, NEW DELHI
ITA 4329/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. BENETTON INDIA PVT. LTD., GURGAON
ITA 4229/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, FARIDABAD vs SH. SUNIL BEDI, NEW DELHI
ITA 77/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, FARIDABAD vs SH. SUNIL BEDI, NEW DELHI
ITA 76/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, FARIDABAD vs SMT. PINKY BEDI, NEW DELHI
ITA 75/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
SUNIL BEDI,NEW DELHI vs CIT, GURGAON
ITA 2873/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
PINKI BEDI,NEW DELHI vs DCIT, FARIDABAD
ITA 2872/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
SUNIL BEDI,NEW DELHI vs CIT, GURGAON
ITA 2871/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
IMSI INDIA PVT. LTD.,NEW DELHI vs ACIT, DEHRADUN
ITA 2506/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
SUNIL BEDI,NEW DELHI vs ACIT, FARIDABAD
ITA 6424/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
SUNIL BEDI,NEW DELHI vs ACIT, FARIDABAD
ITA 6423/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
PINKY BEDI,NEW DELHI vs ACIT, FARIDABAD
ITA 6422/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SURAJ OVERSEAS PVT. LTD., NEW DELHI
ITA 5821/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
IMSI INDIA PVT. LTD.,NEW DELHI vs DCIT, DEHRADUN
ITA 5744/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ADIT, NOIDA vs M/S. GLOBAL THERMOELECTRIC INC INDIA PROJECT OFFICE, NEW DELHI
ITA 5586/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
IMSI INDIA PVT. LTD.,NEW DELHI vs DCIT, DEHRADUN
ITA 5856/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. TELECOMMUNICATIONS CONSULTANTS INDIA LTD., NEW DELHI
ITA 4129/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
GLOBAL THERMOELECTRIC INC.,NEW DELHI vs ADDL. CIT, NOIDA
ITA 1364/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, SONEPAT vs M/S. TOYO SPRINGS LTD., SONEPAT
ITA 3560/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. RITE PAC INDUSTRIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1796/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
IMSI INDIA PVT. LTD.,NEW DELHI vs DCIT, DEHRADUN
ITA 4277/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S RANGSONS ELECTRONICS PVT. LTD
C.A. No.-017325-017325 - 2017ITAT SC
HON'BLE MR. JUSTICE KURIAN JOSEPH
