KAMAL KUMAR VISHNOI & BHIM RATAN RAHUL (AOP),HALDWANI vs. ITO, UTTRAKHAND
ITA 6180/DEL/2014Status: DisposedITAT Delhi30 October 2017AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S Jaleswar Packaging, Bhubaneswar vs. Superintendent, CGST And Central Excise, BhubaneswarOrissa · 11 Nov 2026
- Talasethi Sanmukharao vs. Commissioner, CT And GST, Odisha, CuttackOrissa · 11 Nov 2026
- M/S Ramamani Behera (Trade Name S.V.Enterprises) Bhubaneswar vs. Addl Commissioner Of GST And Central Excise, BhubaneswarOrissa · 11 Nov 2026
- Prasanta Kumar Biswal vs. The Chief Commissioner, CGST, Central Excise And Customs, BhubaneswarOrissa · 11 Nov 2026
- M/S.Dibyanee Agency., Keonjhar. vs. Chief Commissioner Of CT And GST, Odisha, CuttackOrissa · 11 Nov 2026