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HANSABEN BHAULABHAI PRAJAPATI,,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-3(2)(2),, AHMEDABAD
HANSABEN BHAULABHAI PRAJAPATI,,AHMEDABAD vs. THE INCOME TAX OFFICER, WARD-3(2)(2),, AHMEDABAD
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ITA 2412/AHD/2016
Status: Disposed
ITAT Ahmedabad
31 October 2017
AY 2012-13
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HANSABEN BHAULABHAI PRAJAPATI,,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2)(2),, AHMEDABAD | BharatTax