DLF LTD. vs. COMMISSIONER OF INCOME-TAX-V

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ITA/138/2017HC DelhiDLHC01183565201631 October 2017Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA1 pages

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$~3 * IN THE HIGH COURT OF DELHI AT NEW DELHI + ITA 138/2017 DLF LTD. ..... Appellant Through: Ms. Kavita Jha with Ms. Shivani Khandekar, Advocates. versus COMMISSIONER OF INCOME-TAX-V ..... Respondent Through: Mr. Ruchir Bhatia, Advocate. Mr. Rahul Choudhary, Advocate. CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SANJEEV SACHDEVA O R D E R % 31.10.2017 Learned counsel for the appellant submits that she has instructions to withdraw this appeal. The appeal is dismissed as withdrawn. S. RAVINDRA BHAT, J SANJEEV SACHDEVA, J OCTOBER 31, 2017 st

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