Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
DCIT CC 3(4) CEN RG 3, MUMBAI vs DHANVINDER BINDDRA, MUMBAI
ITA 5694/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ITO 2(3)(1), MUMBAI vs QUOPRRO GLOBAL SERVICES P. LTD, MUMBAI
ITA 5623/MUM/2015[2012-13]Status: HeardITAT MumbaiAY 2012-13
ASST CIT 9(2)(1), MUMBAI vs CHIRON BEHRING VACCINES P.LTD, MUMBAI
ITA 5579/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 2(2)(3), MUMBAI vs NISHIGANDHA POLYMERS P.LTD, MUMBAI
ITA 5261/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LATE SHRI GORDHANDAS S. GARODIA,MUMBAI vs DCIT 22(1), MUMBAI
ITA 5097/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAN GLAM DRUGS & ORGANIS LTD,MUMBAI vs DCIT CIR 4(2), MUMBAI
ITA 5034/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NISHIGANDHA POLYMERS P.LTD,MUMBAI vs ITO 2(2)(3), MUMBAI
ITA 5017/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHAVANI GEMS,MUMBAI vs ACIT 19(1), MUMBAI
ITA 5006/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
METTACO ENGINEERING P.LTD,MUMBAI vs ITO 6(3)(3), MUMBAI
ITA 4274/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 9(2)(1), MUMBAI vs EMPILON FABRICS P.LTD, MUMBAI
ITA 3981/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHREENATH MOTORS P.LTD,MUMBAI vs DCIT 5(3), MUMBAI
ITA 3689/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 2(2)(2), MUMBAI vs MILTON PLASTICS LTD, MUMBAI
ITA 3650/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
FRACTAL ANALYTICS P.LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 3510/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
HUNGAMA DIGITAL MEDIA ENTERTAINMENT P.LTD,MUMBAI vs CIT 59, MUMBAI
ITA 2494/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHITRA AGARWAL,MUMBAI vs ASST CIT 16(1), MUMBAI
ITA 2186/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
TOWERS WATSON RISK CONSULTING P.LTD,MUMBAI vs DCIT RG 8(3), MUMBAI
ITA 7619/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 24(2), MUMBAI vs YOGEN D. SANGHVI, MUMBAI
ITA 4776/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NIRANJANA K. TANNA,MUMBAI vs DCIIT (OSD-II )CEN RG -7, MUMBAI
ITA 2822/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ECHJAY FORGINGS P.LTD,MUMBAI vs DCIT CEN CIR 45, MUMBAI
ITA 215/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHAILA D SHAH,MUMBAI vs ITO 22(2)(3), NAVI MUMBAI
ITA 7293/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ZENRIBA ESTATES & INVESTMENTS P. LTD,MUMBAI vs DCIT 7(3), MUMBAI
ITA 5105/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KAILASH A KOTHARI,MUMBAI vs ITO WD 13(1)(3), MUMBAI
ITA 2334/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
M/S RAHUL CREATION PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 742/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S PROSPEROUS BUILDCON PVT. LTD.,NEW DELHI vs PR.CIT, NEW DELHI
ITA 2648/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
SIGMA CORPORATION INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4760/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs SH. RAJEEV GUPTA, NEW DELHI
ITA 3390/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. PVR LTD., NEW DELHI
ITA 1577/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S DLF LTD., NEW DELHI
ITA 4342/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
DLF LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 3846/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SHRI PAVEL GARG, NEW DELHI
ITA 5381/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09