Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,123 total)
BIJAL ASHOK SHAH,MUMBAI vs ACIT CEN CIR 8, MUMBAI
ITA 3089/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MADAN GUPTA HUF,MUMBAI vs ITO 33(2)(3), MUMBAI
ITA 2917/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MERU IMPEX,MUMBAI vs ASST CIT CIR 17(2), MUMBAI
ITA 2660/MUM/2017[2007-08]Status: DisposedITAT MumbaiAY 2007-08
EASTERN SALES AGENCIES,MUMBAI vs PR CIT 22, MUMBAI
ITA 2186/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO 9(1)(1), MUMBAI vs ABHINAV GRANI CERAMICS P.LTD, MUMBAI
ITA 6695/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
PRASHANT GANJANAN REDIJ,MUMBAI vs ITO 32(2)(5), THANE
ITA 6247/MUM/2016[2001-12]Status: DisposedITAT MumbaiAY 2001-12
DEEPAK P. SHETH,MUMBAI vs ITO - 25(2)(3), MUMBAI
ITA 6032/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHREYANS METAL (INDIA),MUMBAI vs ITO RG 19(3)(3), MUMBAI
ITA 5517/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (E) 1(1), MUMBAI vs ANDHERI GUJRATI JAIN SANGH, MUMBAI
ITA 5434/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CENT. CIR. 7(1), MUMBAI vs RARE ENTERPRISES, MUMBAI
ITA 5206/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DIATRENDS JEWELLERY PVT. LTD.,MUMBAI vs DCIT CENT. CIR. 9(3)(1), MUMBAI
ITA 5202/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
JAI MAHALAXMI ISPAT (I) P. LTD,THANE vs ITO WD 1(4), THANE
ITA 4265/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 15(3)(1), MUMBAI vs SAVAIR ENERGY LTD, NAVI MUMBAI
ITA 4216/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 15(1)(1), MUMBAI vs ALALN ELECTRONICS SYSTEMS P.LTD, MUMBAI
ITA 3309/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAKASH DATTA SAMANT,MUMBAI vs ACIT CEN CIR 20, MUMBAI
ITA 2886/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CAPITOL FIBRES PVT. LTD.,THANE vs ITO WARD,1(3), THANE
ITA 2597/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASSISTANT COMMISSIONER OF IT-33(2), MUMBAI vs KRISHNA C TANDON HUF, MUMBAI
ITA 2048/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(2)(2), MUMBAI vs MINEX METALLURGICAL CO.LTD, MUMBAI
ITA 197/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 10(2)(2), MUMBAI vs MINEX METALLURGICAL CO.LTD, MUMBAI
ITA 196/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 4(1)(2), MUMBAI vs BHAWANI KITCHENWARE P.LTD, MUMBAI
ITA 156/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 1(2)(2), MUMBAI vs VINOD KUMAR ANAND, MUMBAI
ITA 1433/MUM/2016[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ITO 4(2)(4), MUMBAI vs MINERVA BIOGENIX P.LTD, MUMBAI
ITA 134/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 4(2)(4), MUMBAI vs MINERVA BIOGENIX P.LTD, MUMBAI
ITA 133/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 9(2)(1), MUMBAI vs BASONS INVESTMENTS P.LTD, MUMBAI
ITA 103/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
VASUDEV B. SARDA,MUMBAI vs ITO 25(2)(4), MUMBAI
ITA 5826/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 3(4) CEN RG 3, MUMBAI vs DHANVINDER BINDRA, MUMBAI
ITA 5699/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 3(4) CEN RG 3, MUMBAI vs DHANVINDER BINDRA, MUMBAI
ITA 5698/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 3(4) CEN RG 3, MUMBAI vs DHANVINDER BINDRA, MUMBAI
ITA 5697/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CC 3(4) CEN RG 3, MUMBAI vs DHANVINDER BINDRA, MUMBAI
ITA 5696/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CC 3(4) CEN RG 3, MUMBAI vs DHANVINDER BINDRA, MUMBAI
ITA 5695/MUM/2015[2003-04]Status: DisposedITAT MumbaiAY 2003-04
