Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,127 total)
Sri Rapeti Rama Satyanarayana, S/o. Late Sri Sanyasayya, vs Assistant Commissioner of Income Tax Circle-I, Kakinada,
WP/33667/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
K.Vijay Kumar vs The Income Tax Appellate Tribunal,
WP/32348/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
RAJASTHAN HINDI GRANTH ACADEMY vs DEPUTY COMMISSIONER OF IT
ITA/302/2016ITAT Rajasthan
K.G.ANDREW JOSE vs THE COMMISSIONER OF INCOME TAX-II
WP(C)/17856/2012ITAT Kerala
C.V.JAYACHANDRAN vs THE CHIEF COMMISSIONER OF INCOMETAX
WP(C)/15456/2011ITAT Kerala
HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
THE COMMISSIONER OF INCOME TAX,PANAJI GOA. vs AUTO MOBILE CORPORATION OF GOA LTD.,SATTARI
TXA/7/2004ITAT Bombay
THE ITO, (INTL. TAXN.)-I, AHMEDABAD vs SUBHRA ANANT RAJE, AHMEDABAD
ITA 2091/AHD/2015[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
M/S. M.B.SONS,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2, ANAND
ITA 2929/AHD/2013[2009-10]Status: DisposedITAT AhmedabadAY 2009-10
The Commissionedr of Income Tax (Central) vs K.V. Srinivasa Rao
ITTA/645/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
Andey Ranga Rao AND Co., vs Income Tax Officer
ITTA/667/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
PRL. COMMISSIONER OF INCOME TAX-II VISAKHAPATNAM vs Smt. Makina Annapurna
ITTA/668/2017ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
COMMISSIONER OF INCOME TAX vs RAKESH MOHAN
ITA/923/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR.COMMISSIONER OF INCOME TAX-4 vs GE MONEY FINANCIAL SERVICES PVT.LTD.
ITA/226/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
DCIT, CIR-GANGTOK, SIKKIM, SIKKIM vs M/S J. K. ENGINEERING (P) LTD., SIKKIM
ITA 1400/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
DCIT, CIR-2, SILIGURI, SILIGURI vs SHRI SURESH KARMAKAR, SILIGURI
ITA 1399/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
RAM GOPAL SARAF,KOLKATA vs THE DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 953/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
RAM GOPAL SARAF,KOLKATA vs THE DCIT CC-XXVII, KOLKATA, KOLKATA
ITA 952/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
HINDUSTAN STORAGE & DISTRIBUTION COMPANY LTDN,KOLKATA vs THE DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 951/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
HINDUSTA STORAGE & DISTRIBUTION COMPANY LTD.,KOLKATA vs THE DCIT, CC-XXVII, KOLKATA, KOLKATA
ITA 950/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
DCIT, CIRCLE-12(2), KOLKATA, KOLKATA vs M/S. PRACHAR COMMUNICATION LTD., HOWRAH
ITA 2262/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
J. THOMAS & CO. PVT. LTD.,KOLKATA vs DCIT, CIRCLE-4, KOLKATA, KOLKATA
ITA 2071/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIRCLE-4, KOLKATA, KOLKATA vs M/S. J. THOMAS & CO. PVT. LTD., KOLKATA
ITA 2066/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIRCLE - 3 KOLKATA, KOLKATA vs M/S. SHREE HANUMAN SUGAR & INDUSTRIES LTD., KOLKATA
ITA 2074/KOL/2010[2003-04]Status: DisposedITAT KolkataAY 2003-04
RAJMANDHIR JEWELLERS PVT. LTD.,CHENNAI vs ITO CORPORATE WARD 5(4), CHENNAI
ITA 2017/CHNY/2017[2009-10 ]Status: DisposedITAT Chennai
J. STEPHEN,CHENNAI vs ITO, COIMBATORE
ITA 3120/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
R.VASUKI,COIMBATORE vs DCIT, COIMBATORE
ITA 899/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
NIRANJAN B. MAJANI,MUMBAI vs INCOME TAX OFFICER - 24(3)-2, MUMBAI
ITA 5025/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALIASGAR F. MAGAR,MUMBAI vs INCOME TAX OFFICER-20(1)(1), MUMBAI
ITA 4604/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
FIROZ A. NADIADWALA,MUMBAI vs ITO WD 16(1)(2), MUMBAI
ITA 3900/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RELIANT PIPES & TUBES P. LTD,MUMBAI vs ITO 5(3)(1), MUMBAI
ITA 3383/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
