Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,129 total)
HITESH MEHTA,MUMBAI vs INCOME TAX OFFICER-19(1)(5), MUMBAI
ITA 4973/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NAITIK GEMS,MUMBAI vs INCOME TAX OFFICER-32(2)(4), MUMBAI
ITA 4760/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARDIK JITENDRA SHAH,MUMBAI vs INCOME TAX OFFICER-32(1)(5), MUMBAI
ITA 4684/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUN STAR ADVERTINSING P.LTD,THANE vs ACIT CIR 3, THANE
ITA 3598/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ARUNA RAVINDRA CHAUDHARY,MUMBAI vs ITO WD 20(1)(1), MUMBAI
ITA 1804/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DDB MUDRA P.LTD,MUMBAI vs DCIT CIR 6(3), MUMBAI
ITA 5656/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 3(3)(1), MUMBAI vs SHAPOORJI PALLONJI INFRASTRUCTURE CAPITAL COMPANY LTD, MUMBAI
ITA 5629/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 1(3)(1), MUMBAI vs SOVIKA CHEMICALS PVT. LTD., MUMBAI
ITA 5096/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR. 13(1)(2), MUMBAI vs P-CUBE CONSTRUCTION PVT. LTD., MUMBAI
ITA 5019/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 6(4), MUMBAI vs J M BAXI & CO, MUMBAI
ITA 4241/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 6(4), MUMBAI vs J M BAXI & CO, MUMBAI
ITA 4238/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 6(4), MUMBAI vs J KUMAR INFRAPOJECTS LTD, MUMBAI
ITA 4231/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
M/S ARYA SHIP BREAKING CORPORATIONN,MUMBAI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-6, MUMBAI
ITA 3127/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIR (E)-1(1), MUMBAI vs K.J. SOMAIYA MEDICAL TRUST, MUMBAI
ITA 311/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 20(2), MUMBAI vs OASIS INTERNAITONAL, MUMBAI
ITA 307/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRATAPRAM CHOUDHARY,MUMBAI vs ITO WD 19(2)(5), MUMBAI
ITA 304/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT, CIR.-7(1)(1), MUMBAI vs GOPANI METAL INDUSTRIES PVT. LTD., MUMBAI
ITA 2943/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RAJENDRAKUMAR CHAMPALAL JAIN,MUMBAI vs ASST CIT CEN CIR 29, MUMBAI
ITA 241/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT 8(1), MUMBAI vs SURESH GAGGAR(HUF), MUMBAI
ITA 833/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAJENDRA R. CHATURVEDI,MUMBAI vs DCIT CC 2(3), MUMBAI
ITA 5546/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MIHIR AGENCIES P. LTD,MUMBAI vs ACIT (OSD-1) CEN RG 7, MUMBAI
ITA 2692/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
MIHIR AGENCIES P. LTD,MUMBAI vs ACIT (OSD-1) CEN RG 7, MUMBAI
ITA 2691/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SHAH RUKH KHAN,MUMBAI vs ACIT CEN CIR 29, MUMBAI
ITA 1304/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 22(2), NAVI MUMBAI vs RAJMANI RAMDULAR SINGH, MUMBAI
ITA 7726/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DEVEN CHACHRA,NEW DELHI vs DCIT, CIRCLE- 72(1), NEW DELHI
ITA 4210/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
DEVEN CHACHRA,NEW DELHI vs DCIT, CIRCLE- 72(1), NEW DELHI
ITA 4209/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
NIRANJANA PALIWAL,NOIDA vs ITO, NOIDA
ITA 2721/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S KESHAV POWER LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6512/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
ITO, NEW DELHI vs M/S PASUPATI NATH RESORTS (P) LTD., NEW DELHI
ITA 155/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. WAVE INFRATECH PVT. LTD., NOIDA
ITA 5218/DEL/2015[2012-13]Status: DisposedITAT DelhiAY 2012-13