Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,129 total)
M/S. HONDA R&D (INDIA) PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 5754/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S HONDA R&D (INDIA) PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4800/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
PR. COMMISSIONER OF vs M/S WASTE IMPACT TRUST
ITA/5/2017ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
COMMISSIONER OF vs M/S AL-AMEEN CHARITABLE
ITA/297/2016ITAT Karnataka
L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR
THE ACIT, CENTRAL CIRCLE-1(1), AHMEDABAD vs M/S. DEEP COTTON INDUSTRIES, PATAN
ITA 948/AHD/2012[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
SHRI NITESH G.THAKKAR,PATAN vs THE ACIT.,CENT.CIRCLE-1(1), AHMEDABAD
ITA 1460/AHD/2012[2008-09]Status: DisposedITAT AhmedabadAY 2008-09
VIGYAN BHARATI CHARITABLE TRUST,BHUBANESWAR vs CIT(EXEMPTIONS), HYDERABAD
ITA 49/CTK/2017[]Status: DisposedITAT Cuttack
DCIT, CIRCLE-1(1), SAMBALPUR vs M/S. IB VALLEY TRANSPORT, JHARSUGUDA
ITA 61/CTK/2016[2009-10]Status: DisposedITAT CuttackAY 2009-10
ACIT, CIRCLE-2(1), CUTTACK vs PATTNAIK MINERALS PRIVATE LTD., KEONJHAR
ITA 349/CTK/2016[2007-08]Status: DisposedITAT CuttackAY 2007-08
LAXMI NARAYAN MALAV,KOTA vs ITO, KOTA
ITA 73/JPR/2017[2011-12]Status: DisposedITAT JaipurAY 2011-12
DCIT, JAIPUR vs BHOLENATH REAL ESTATES PVT. LTD., JAIPUR
ITA 492/JPR/2017[2009-10]Status: DisposedITAT JaipurAY 2009-10
MOTISONS GLOBAL PVT. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 388/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
The Commissioner of Income Tax vs M/s.Dhana Reddy AND Co
ITTA/458/2011ITAT Telangana
CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY
SREI EQUIPMENT FINANCE LTD.,KOLKATA vs THE PCIT, KOLKATA-4, KOLKATA
ITA 812/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
PROMILLA RAWLA,KOLKATA vs PCIT-11, KOLKATA, KOLKATA
ITA 157/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
TRIDENT EDUCATIONAL TRUST,KOLKATA vs ITO,WD-59(2), KOLKATA, KOLKATA
ITA 1520/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CIR-4(2), KOLKATA, KOLKATA vs M/S THE METHONI TEA CO. LTD., KOLKATA
ITA 1196/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ITO, CHENNAI vs GAURAV SYAL, CHENNAI
ITA 301/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT CORPORATE CIRCLE 6(2), CHENNAI vs VETRI SOFTWARE INDIA (P) LTD, CHENNAI
ITA 2011/CHNY/2017[2008-09]Status: DisposedITAT ChennaiAY 2008-09
R.GAJAN KUMAR CHAWDA,CHENNAI vs ITO INTERNATIONAL TAXATION 1(1), CHENNAI
ITA 2009/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
URDBANEDGE HOTELS & HOLDINGS P LTD.,CHENNAI vs DCIT CORPORATE CIRCLE 3(2), CHENNAI
ITA 1536/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SREE KAILAI SPINNERS P LTD.,COIMBATORE vs ITO, COIMBATORE
ITA 1226/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
HEMALATA BHAIYA,CHENNAI vs ITO, CHENNAI
ITA 3272/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
HEMALATHA BHAIYA,CHENNAI vs ITO, CHENNAI
ITA 1449/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
PREMJI MANSHI GALA,MUMBAI vs INCOME TAX OFFICER, WARD 3(2), MUMBAI
ITA 5521/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
INCOME TAX OFFICER (IT)-2(3)(1), MUMBAI vs RICHARD CHRISTOPHER FLEURY, MUMBAI
ITA 5487/MUM/2017[2014-15]Status: DisposedITAT MumbaiAY 2014-15
D.B.C. SONS ( GUJRAT) PVT. LTD,MUMBAI vs DCIT 1(1), MUMBAI
ITA 5466/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHREE CHEMTECH MARKETING P.LTD,MUMBAI vs ITO 15(3)(3), MUMBAI
ITA 5430/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DILIP JAYANTILAL SHAH,MUMBAI vs DCIT CEN CIR 4(3), MUMBAI
ITA 5412/MUM/2017[2012-13]Status: DisposedITAT MumbaiAY 2012-13
NIKHIL KISHORE GANDHI,MUMBAI vs ACIT 32(2)(4), MUMBAI
ITA 5372/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
