Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,129 total)
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1127/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1126/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1125/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1124/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
INCOME TAX OFFICER WARD-2, HAVERI vs M/S HAVERI URBAN DEVELOPMENT AUTHORITY, HAVERI
ITA 1123/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
G SHIVAKUMAR,BANGALORE vs INCOME TAX OFFICER WARD-8(2), BANGALORE
ITA 1075/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
BPL LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 1055/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S ASSOCIATED HYDRO PRESSINGS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 1040/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S ELECTRONICS & CONTROLS POWER SYSTEMS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 914/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S SREE SHANMUGAM MODERN RICE MILLS PVT LTD, BANGARPET
ITA 1783/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S TATA ELXSI.LTD., BANGALORE
ITA 1774/BANG/2016[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SRI GOPAL BYRE GOWDA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1771/BANG/2016[2013-14]Status: DisposedITAT BangaloreAY 2013-14
CIBERSITES INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1051/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE
ITA 355/BANG/2014[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE
ITA 354/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE
ITA 353/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
SHANTILAL J. SHAH,BANGALORE vs DCIT, BANGALORE
ITA 352/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
JOINT COMMISSIONER OF INCOME TAX, DAVANGERE vs DAVANGERE DISTRICT CENTRAL CO.OP BANK LTD, DAVANGERE
ITA 1147/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S INFINEON TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs ADDL.C.I.T,
ITA 1760/BANG/2013[2002-03]Status: DisposedITAT BangaloreAY 2002-03
MR.P.VIJAYADEVA REDDY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE
ITA 1195/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
INCOME TAX OFFICER WARD-6(2)(5), BANGALORE vs SRI LAKUR GOPALA NAGARAJAIAH, BANGALORE
ITA 1170/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
KAMLESH KUMAR GUPTA,NOIDA vs ITO, WARD-2(1), NOIDA
ITA 5462/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHRI MOHD. AFZAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 3272/DEL/2017[2010-11]Status: DisposedITAT DelhiAY 2010-11
SMT MAHINDER KAUR CHHATWAL,GURGAON vs ITO, GURGAON
ITA 1680/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
TEVA API INDIA PVT. LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 6706/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SRINIVAS KURRA,NEW DELHI vs ITO, NEW DELHI
ITA 3804/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. DECENT FINANCIALS SERVICES PVT. LTD., NEW DELHI
ITA 273/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. DLF INFO CITY DEVP.(CHENNAI) LTD.,GURGAON vs ADDL.CIT, GURGAON
ITA 2566/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
JSL LTD.,HISAR vs ACIT, NEW DELHI
ITA 4248/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S JSL LTD., HISAR
ITA 4111/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
