Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,129 total)
KUONI TRAVEL (INDIA) P. LTD,MUMBAI vs DCIT CIR 3(2), MUMBAI
ITA 4285/MUM/2014[2000-01]Status: DisposedITAT MumbaiAY 2000-01
DCIT (OSD-II) CEN RG 7, MUMBAI vs LEENA H DALAL, MUMBAI
ITA 7471/MUM/2013[1994-95]Status: DisposedITAT MumbaiAY 1994-95
SEASONS RESTAURANTS,MUMBAI vs ITO WD 15(2)(3), MUMBAI
ITA 7292/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PARAS SUNDERJI DEDHIA,MUMBAI vs ITO 13(2)(4), MUMBAI
ITA 6782/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 7(3), MUMBAI vs CHEMITO TEHCNOLOGIES P. LTD, MUMBAI
ITA 4644/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
SANDHYA SHAMU SHENVI,MUMBAI vs ITO WD 3(3), MUMBAI
ITA 2839/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LOK HOUSING AND CONSTRUCTIONS LTD,MUMBAI vs ITO 8(2)(2), MUMBAI
ITA 6704/MUM/2011[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AMERSEY EXPORTS P. LTD,MUMBAI vs ASST CIT CIR 6(1), MUMBAI
ITA 3835/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
STANROSE MAFATLAL INVESTMENTS AND FINANACE LTD,MUMBAI vs ITO RG 3(3)(3), MUMBAI
ITA 5440/MUM/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 914/BANG/2017[2007-08]Status: DisposedITAT BangaloreAY 2007-08
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 913/BANG/2017[2006-07]Status: DisposedITAT BangaloreAY 2006-07
INCOME TAX OFFICER TDS WARD-1, BALLARI vs M/S SAI KRISHNA MINERALS PVT LTD, HOSPET
ITA 912/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S HUBLI DHARWAD STOCK TRADING HOUSE,HUBLI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), HUBLI
ITA 891/BANG/2017[1997-98]Status: DisposedITAT BangaloreAY 1997-98
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KACON ENGINEERS PRIVATE LIMITED, BANGALORE
ITA 887/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
SRI PRAKASH BASAVARAJ AKKI,GADAG vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), HUBLI
ITA 854/BANG/2017[2010-15]Status: DisposedITAT BangaloreAY 2010-15
THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, VIJAYAPUR vs IIKAL CO-OP BANK LTD, IIKAL
ITA 822/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER WARD-2, VIJAYAPUR vs SHRI SHRI REVANASIDDESHWAR CO-OPERATIVE CREDIT SOCIETY LTD, VIJAYAPUR
ITA 819/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAX OFFICER WARD-2, VIJAYAPUR vs SHRI SHRI REVANASIDDESHWAR CO-OPERATIVE CREDIT SOCIETY LTD, VIJAYAPUR
ITA 818/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER WARD-2, VIJAYAPUR vs SHRI SRI RAVANASIDDESHWAR CO-OPERATIVE CREDIT SOCIETY LTD, VIJAYAPUR
ITA 817/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S. E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 451/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
MR.HEMANTH KUMAR BOTHRA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 396/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION) CIRCLE-1, MANGALORE vs M/S INSTITUTE OF SOCIAL SERVICES, MANGALORE
ITA 1253/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER TDS WARD-1, HUBBALLI vs THE SARASWAT CO-OP BANK LTD, HUBBALLI
ITA 1249/BANG/2017[2013-14]Status: DisposedITAT BangaloreAY 2013-14
INCOME TAXOFFICER TDS WARD-1, HUBBALLI vs THE SARASWAT CO-OP BANK LTD, HUBBALLI
ITA 1248/BANG/2017[2012-13]Status: DisposedITAT BangaloreAY 2012-13
INCOME TAX OFFICER TDS WARD-1, HUBBALLI vs THE SARASWAT CO-OP BANK LTD, HUBBALLI
ITA 1247/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
INCOME TAX OFFICER WARD-1, HUBBALLI vs THE SARAWAT CO-OP BANK LTD, HUBBALLI
ITA 1246/BANG/2017[2010-11]Status: DisposedITAT BangaloreAY 2010-11
M/S TRIANGLE PROPERTY DEVELOPERS PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) O/O CIT-III, BANGALORE
ITA 1240/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
M/S TRIANGLE PROPERTY DEVELOPERS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE
ITA 1239/BANG/2017[2009-10]Status: DisposedITAT BangaloreAY 2009-10
THE INCOME TAX OFFICER WARD-6(1)(1), BANGALORE vs M/S SCANCAFE DIGITAL SOLUTIONS PVT LTD, BANGALORE
ITA 1218/BANG/2017[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TECHNOTREE CONVERGENCE LTD, GURGAON
ITA 1145/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
