Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,131 total)
DCIT, CC-4(4), KOLKATA, KOLKATA vs M/S. SAKHI TRADE LINK PVT. LTD., KOLKATA
ITA 2275/KOL/2014[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
HARDWARE TRADING CORPORATION,KOLKATA vs ACIT, CIRCLE-34, KOLKATA, KOLKATA
ITA 1993/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ITO, WARD-4(3), KOLKATA, KOLKATA vs M/S. ALLIED TECHNIPACK (P) LTD., KOLKATA
ITA 1980/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
D.C.I.T., CC-XXI, KOLKATA, KOLKATA vs M/S. SAFECO PROJECTS (P) LTD., KOLKATA
ITA 1948/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SENCO GOLD LTD.,KOLKATA vs DCIT, CIRCLE - 11, KOLKATA, KOLKATA
ITA 1862/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
PRITHVIRAJ G. JAIN,MUMBAI vs ITO WD 19(2)(5), MUMBAI
ITA 3057/MUM/2017[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANIL BIHANI,MUMBAI vs ASST CIT 24(1), MUMBAI
ITA 20/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PRITHVIRAJ G. JAIN,MUMBAI vs ITO 19(2)(5), MUMBAI
ITA 1805/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRITHVIRAJ G. JAIN,MUMBAI vs ITO 19(2)(5), MUMBAI
ITA 911/MUM/2016[2009-10]Status: HeardITAT MumbaiAY 2009-10
DCIT 15(3)(2), MUMBAI vs STRIDES ARCOLAB LTD, NAVI MUMBAI
ITA 726/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 19 (3)(5), MUMBAI vs TAHNEE HEIGHTS C.H.S. LTD, MUMBAI
ITA 6712/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 13(2)(1), MUMBAI vs SATYANIS THE JEWELLERY STORE P.LTD, MUMBAI
ITA 4950/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
ITO WD 7(2)(2), MUMBAI vs MERITUS ANALYTICS INDIA P.LTD, MUMBAI
ITA 4293/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
STANDARD CHARTERED MASTERBRAND LICESING LTD,PALGHAR vs CIT (IT)-4, MUMBAI
ITA 3325/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ORRA FINE JEWELLERY PVT. LTD. (FORMERLY KNOWN AS M/S. INTER GOLD GEMS PVT. LTD.),MUMBAI vs PRINCIPAL CIT CENT. CIR. 46, MUMBAI
ITA 2328/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
WL ROSS INDIA P.LTD,MUMBAI vs DCIT 3(3), MUMBAI
ITA 977/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AMIT AGARWAL,NAVI MUMBAI vs ITO RG 22(3)(1), NAVI MUMBAI
ITA 5867/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 3, THANE vs SAGAR SAI ENTERPRISES, DOMBIVALI
ITA 5674/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DHARTI INVESTMENT & HOLDINGS P.LTD,MUMBAI vs DCIT CIR 6(2), MUMBAI
ITA 5629/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 14(1)(2), MUMBAI vs ESKAYEM CONSULTANTS P.LTD, MUMBAI
ITA 5139/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT (IT) 4(3)(2), MUMBAI vs WHESSOE OIL & GAS LTD, MUMBAI
ITA 4673/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TECHNO SOLUTIONS (INDIA) LTD,NAVI MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3816/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
TECHNO SOLUTIONS (INDIA) LTD,NAVI MUMBAI vs ASST CIT CEN CIR 3(2), MUMBAI
ITA 3813/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 28(3), NAVI MUMBAI vs SUNIL KHANNA, NAVI MUMBAI
ITA 276/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHIRON BEHRING VACCINES P.LTD,MUMBAI vs ADDL CIT RG 8(1), MUMBAI
ITA 2637/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NIMBUS COMMUNICATIONS LTD,MUMBAI vs ASST CIT RG 16(1), MUMBAI
ITA 1084/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AKRUTI INVESTMENTS LTD,MUMBAI vs ITO WD 6(1)(1), MUMBAI
ITA 7385/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAH NILESH YASHWANT,MUMBAI vs ITO 5(2)(4), MUMBAI
ITA 6972/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AAREY DRUGS AND PHARMACEUTICALS LTD,MUMBAI vs ACIT CEN CIR 13, MUMBAI
ITA 6815/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PREEETI JHANGIANI,MUMBAI vs ITO 11(1)(3), MUMBAI
ITA 5447/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
