Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,131 total)

OMNIGLOBE INFORMATION TECHNOLOGIES (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 1003/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
6/11/2017

M/S. M.M. BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4520/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
6/11/2017

M/S. M.M. BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4519/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
6/11/2017

M/S. M.M. BUILDCON PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 4518/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
6/11/2017

DCIT, GURGAON vs M/S. LEASEFORCES STAFFING INDIA PVT. LTD., GURGAON

ITA 6267/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
6/11/2017

DCIT, GURGAON vs M/S. LEASEFORCES STAFFING INDIA PVT. LTD., GURGAON

ITA 6266/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
6/11/2017

DCIT, NEW DELHI vs M/S. VERTEX CUSTOMER SERVICES INDIA (P) LIMITED, NEW DELHI

ITA 5228/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
6/11/2017

ACIT, NEW DELHI vs M/S. UNIPATCH RUBBER LTD., NEW DELHI

ITA 3267/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
6/11/2017

DCIT, NEW DELHI vs M/S. NORTH DELHI POWER LTD, NEW DELHI

ITA 6565/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
6/11/2017

DCIT, NEW DELHI vs SH. ARUN DAGAR, DELHI

ITA 4565/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
6/11/2017

DCIT, NEDERLAND vs SH. ARUN DAGAR, DELHI

ITA 3394/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
6/11/2017

M/S. FINWIZ CAPITAL SERVICES PVT. LTD.,NEW DELHI vs ITO, NEW DELHI

ITA 3344/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
6/11/2017

DCIT, NEW DELHI vs M/S. TRANSWITCH INDIA PVT. LTD., NEW DELHI

ITA 4375/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
6/11/2017

ACIT, NEW DELHI vs M/S. DENTSPLY INDIA (P) LTD, NEW DELHI

ITA 1860/DEL/2009[2003-04]Status: DisposedITAT DelhiAY 2003-04
6/11/2017

Income Tax Officer-4, Bhilai vs M/s Kuber Developers, 42/3, Nehru Nagar East Bhilai

TAXC/106/2017ITAT Chhattisgarh
5/11/2017

ANSAL HOUSING & CONSTRUCTION LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA/933/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

3/11/2017

COMMISSIONER OF INCOME TAX vs M/S. MALAYALA MANORAMA CO.LTD

ITA/655/2009ITAT Kerala
3/11/2017

AARYAVART INFRASTRUCTURE PVT. LTD.,AHMEDABAD vs THE DY. CIT., CPC TDS, GAZIABAD

ITA 2374/AHD/2016[2014-15(Q-3)]Status: DisposedITAT Ahmedabad
3/11/2017

AARYAVART INFRASTRUCTURE PVT. LTD.,AHMEDABAD vs THE DY. CIT., CPC TDS, GAZIABAD

ITA 2373/AHD/2016[2014-15(Q-2)]Status: DisposedITAT Ahmedabad
3/11/2017

AARYAVART INFRASTRUCTURE PVT. LTD.,AHMEDABAD vs THE DY. CIT., CPC TDS, GAZIABAD

ITA 2372/AHD/2016[2014-15(Q-1)]Status: DisposedITAT Ahmedabad
3/11/2017

VIJAYLAXMI PVT. LTD.,JHARSUGUDA vs ACIT, CIRCLE-1(1), SAMBALPUR

ITA 38/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
3/11/2017

ITO (EXEMPTION), JAIPUR vs RAJASTHAN KHADYA PADARTH VYAPAR SANGH, JAIPUR

ITA 360/JPR/2017[2012-13]Status: DisposedITAT JaipurAY 2012-13
3/11/2017

ANSAL HOUSING & CONSTRUCTION LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

ITA/931/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

3/11/2017

THE PR. COMMISSIONER OF INCOME TAX -9 vs WSP CONSULTANTS INDIA PVT. LTD.

ITA/935/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

3/11/2017

ROSSELL INDIA LIMITED (EARLIER KNOWN AS ROSSELL TEA LIMITED),KOLKATA vs DCIT, CIRCLE - 4, KOLKATA, KOLKATA

ITA 212/KOL/2016[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
3/11/2017

ROSSELL INDIA LIMITED (EARLIER KNOWN AS ROSSELL TEA LIMITED),KOLKATA vs DCIT, CIRCLE - 4, KOLKATA, KOLKATA

ITA 211/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
3/11/2017

ROSSELL INDIA LIMITED (EARLIER KNOWN AS ROSSELL TEA LIMITED),KOLKATA vs DCIT, CIRCLE - 4, KOLKATA, KOLKATA

ITA 210/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
3/11/2017

FOSTER WHEELER BENGAL PVT. LTD.,KOLKATA vs THE DCIT, CIR-2(1), KOLKATA, KOLKATA

ITA 104/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
3/11/2017

DCIT, CIR-1(2), KOLKATA, KOLKATA vs M/S THE INDIA JUTE & INDUSTRIES LTD., KOLKATA

ITA 995/KOL/2015[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
3/11/2017

DCIT, CIR-12(1), KOLKATA, KOLKATA vs M/S AMRIT BREEDER FARMS PVT. LTD., KOLKATA

ITA 1302/KOL/2015[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
3/11/2017