Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,137 total)
M/S. NTT DATA GLOBAL DELIVERY SERVICES LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6905/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. PARSVNATH DEVELOPERS LTD., NEW DELHI
ITA 6871/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S. PARSVNATH DEVELOPERS LTD., NEW DELHI
ITA 6869/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. PARSVNATH DEVELOPERS LTD., NEW DELHI
ITA 6868/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CANE DEVELOPMENT COUNCIL,UTTAR PRADESH vs DCIT, MUZAFFARNAGAR
ITA 5301/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. BHAGWATI AGENCIES PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 5250/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. BHAGWATI AGENCIES PRIVATE LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 5249/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. AVL INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 4529/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs SH. KAILASH CHAND, DELHI
ITA 4002/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. VODAFONE DIGILINK LTD.,KARNAL vs CIT (TDS), CHANDIGARH
ITA 3781/DEL/2013[2009-10 (F.Y. 2008-09)]Status: DisposedITAT Delhi
SH. VODAFONE DIGILINK LTD.,KARNAL vs CIT (TDS), CHANDIGARH
ITA 3780/DEL/2013[2008-09 (F.Y. 2007- 08)]Status: DisposedITAT Delhi
SH. VODAFONE DIGILINK LTD.,KARNAL vs CIT (TDS), CHANDIGARH
ITA 3779/DEL/2013[2007-08 (F.Y. 2006-07)]Status: DisposedITAT Delhi
M/S ALCOBEX METALS LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3969/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
ACIT, FARIDABAD vs M/S NUCHEM LTD, FARIDABAD
ITA 2783/DEL/2010[1994-95]Status: DisposedITAT DelhiAY 1994-95
PRINCIPAL COMMISSIONER OF I TCENTRAL vs M/S SATYAM FOOD SPECILITIES PVT LTD
ITA/118/2015ITAT Rajasthan
SARAOGI MANSION ESTATE PVT LTD vs DEPUTY COMMISSIONER OF IT
ITA/4/2017ITAT Rajasthan
THE PR.COMMISSIONER OF INCOME TAX-4 vs M/S. LARSEN AND TOUBRO LTD.
ITXA/421/2015ITAT Bombay
TATA GLOBAL BEVERAGES LIMITED. (SUCCESSOR TO MOUNT EVEREST MINERAL WATER LIMITED MERGED WITH TATA G vs COMMISSIONER OF INCOME TAX, KOLKATA-II
ITA/802/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
SHRI CHANDI RAM PROP M/S CHANDI andCO vs THE INCOME TAX OFFICER
ITA/10/2017ITAT Rajasthan
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs INDARAPURAM HABITAT CENTRE PVT. LTD.
ITA/479/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
CARGILL FOODS INDIA PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX
ITA/938/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
PR. COMMISSIONER OF INCOME TAX (CENTRAL)-3 vs INDRAPURAM HABITAT CENTRE PVT. LTD.
ITA/476/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ITO, KANCHEEPURAM vs S.K.PERIYASAMY, KANCHEEPURAM
ITA 1361/CHNY/2017[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. M. KUPPUSWAMAY PSG & CO. LLP.,CHENNAI vs ACIT, CHENNAI
ITA 3126/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
THE SOCIETY FOR SOCIAL EDUCATION & RESEARCH,CHENNAI vs ADIT, CHENNAI
ITA 838/CHNY/2015[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
DEVKANT SYNTHETICS (INDIA) P.LTD,MUMBAI vs PR CIT 3, MUMBAI
ITA 3153/MUM/2017[2013-14]Status: DisposedITAT MumbaiAY 2013-14
DCIT, CIR.-7(1)-2, MUMBAI vs M/S. HEINZ INDIA PVT.LTD, MUMBAI
ITA 2101/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT, BANGALORE vs M/S BOSCH LIMITED, BANGALORE
ITA 750/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
CANARA BANK vs CIT,
ITA 743/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
SHRI HAZI MOHD. IRFAN,GHAZIABAD vs ITO, GHAZIABAD
ITA 711/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
