Recent Judgments
Latest ITAT tax tribunal orders across all benches.(381,137 total)
QUADRON BUSINESS PARK LTD,MUMBAI vs DCIT CC 36, MUMBAI
ITA 4857/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 16(3), MUMBAI vs MEHTA BROTHERS EXPORTS, MUMBAI
ITA 3345/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DDIT (IT) 2(1), MUMBAI vs SPRINT COMMUINICATIONS COMPANY LP, MUMBAI
ITA 5156/MUM/2009[2005-06]Status: DisposedITAT MumbaiAY 2005-06
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ITO, KARNAL
ITA 718/DEL/2017[2009-10]Status: DisposedITAT DelhiAY 2009-10
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ITO, KARNAL
ITA 717/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
VODAFONE MOBILE SERVICES LTD.,NEW DELHI vs ITO, KARNAL
ITA 716/DEL/2017[2007-08]Status: DisposedITAT DelhiAY 2007-08
NYAS INFRABUILD P.LTD,NEW DELHI vs ITO, WARD-13(3), NEW DELHI
ITA 4717/DEL/2017[2011-12]Status: DisposedITAT DelhiAY 2011-12
ASHOK KUMAR,KAITHAL vs PR. CIT, KARNAL
ITA 367/DEL/2017[2012-13]Status: DisposedITAT DelhiAY 2012-13
S. JAGIT SINGH L/H. OF LATE SH. JOGINDER SINGH,DELHI vs ITO, NEW DELHI
ITA 3187/DEL/2017[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO (E), NEW DELHI vs M/S GHALIB INSTITUTE, NEW DELHI
ITA 5225/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO (E), NEW DELHI vs M/S. YOUNG WOMEN'S CHRISTIAN ASSOCIATION OF DELHI, NEW DELHI
ITA 5202/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S GEN X COMMODITIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4739/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. UTTARANCHAL STATE CO-OPERATIVE BANK LTD.,NEW DELHI vs ADDL. CIT (TDS), DEHRADUN
ITA 4498/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S. SAMTEL MACHINES AND PROJECTS LTD., NEW DELHI
ITA 4467/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs SHRI SANJEEV NANDA, NEW DELHI
ITA 4301/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
AVL INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4275/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. DHARAMPAL SATYAPAL LTD.,DELHI vs DCIT, NEW DELHI
ITA 3718/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S GANGOTRI PAPER MILLS (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 3689/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, NEW DELHI vs M/S FUTURZ NEXT SERVICES LTD., NEW DELHI
ITA 3557/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, GURGAON vs M/S MACHINO POLYMERS LTD., GURGAON
ITA 348/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs M/S EDUCOMP ONLINE SUPPLEMENTAL SERVICE LTD., NEW DELHI
ITA 3439/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
CHANDRA SHEKHAR AGGARWAL,NEW DELHI vs ACIT, NEW DELHI
ITA 3178/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ITO, NEW DELHI vs M/S. UNITED INDIA CONSTRUCTION & COMMUNICATION PVT. LTD., DELHI
ITA 5815/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
STATE BANK OF INDIA NEW CANTT ROAD,DEHRADUN vs ITO (TDS), DEHRADUN
ITA 5782/DEL/2015[2012-13 (F.Y. 2011-12)]Status: DisposedITAT Delhi
RAJAN CHANANA,NEW DELHI vs ITO, NEW DELHI
ITA 5703/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
INDIA HIV AIDS ALLIANCE,NEW DELHI vs CIT(E), NEW DELHI
ITA 5185/DEL/2015[]Status: DisposedITAT Delhi
SHRI RAJ KUMAR,MEERUT vs ITO, BULANDSHAHR
ITA 4060/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
FENWAL INDIA PRIVATE LTD.,GURGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, GURGAON
ITA 1578/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DEGANIA MEDICAL DEVICES PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 895/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ASHOK KUMAR ARORA,NEW DELHI vs ACIT, NEW DELHI
ITA 842/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10