Recent Judgments

Latest ITAT tax tribunal orders across all benches.(381,144 total)

PR COMMISSIONER OF INCOME TAX JAIPUR-III vs M/S ADITYA PROPCON PVT LTD

ITA/309/2017ITAT Rajasthan
7/11/2017

COMMISSIONER OF INCOME TAX EXEMPTINOS vs J B S SHIKSHAN SANSTHAN

ITA/172/2017ITAT Rajasthan
7/11/2017

C I T KOTA vs SHRI PARMANAND PROP RANGBARI

ITA/137/2014ITAT Rajasthan
7/11/2017

C I T JAIPUR vs MAHENDRA KUMAR SHARMA

ITA/63/2016ITAT Rajasthan
7/11/2017

THE COMMISSIONER OF WEALTH TAX,CALICUT vs K.T.C.HOTELS LTD.,CALICUT

WTA/40/2009ITAT Kerala

HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE THE ACTING CHIEF JUSTICE MR.ANTONY DOMINIC

7/11/2017

THE COMMISSIONER OF INCOME TAX vs M/S BOSCH LIMITED

ITA/92/2017ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

7/11/2017

PR COMMISSIONER OF INCOME TAX - 7 vs M/S TESCO HINDUSTHAN SERVICE CENTRE PVT LTD

ITA/414/2017ITAT Karnataka

L.NARAYANA SWAMY (AG.CJ),P.S.DINESH KUMAR

7/11/2017

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 vs SHRI SHIV PRIYA

ITA/941/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

7/11/2017

COMMISSIONER OF INCOME TAX(LTU) vs ESPN SOFTWAE INDIA LTD.

ITA/891/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

7/11/2017

COMMISSIONER OF INCOME TAX(LTU) vs M/S ESPN SOFTWARE INDIA LTD.

ITA/890/2017ITAT Delhi

HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE SANJEEV SACHDEVA

7/11/2017

M/S K C MERCANTILE vs DEPUTY COMMISSIONER OF IT

ITA/292/2016ITAT Rajasthan
7/11/2017

M/S MUNDRA WOOLLEN MILLSP LTD vs ASST COMMISSIONER OF I T AJMER and ORS

ITA/165/2015ITAT Rajasthan
7/11/2017

LAXMI NARAYAN vs C I T JAIPUR

ITA/20/2016ITAT Rajasthan
7/11/2017

BHAGWANDAS CHATRUBHUJ SARAF,BERHAMPUR vs CIT(EXEMPTIONS), HYDERABAD

ITA 330/CTK/2015[]Status: DisposedITAT Cuttack
7/11/2017

RAJENDRA PRASAD GUPTA,JAJPUR vs ITO, CUTTACK

ITA 329/CTK/2015[2011-12]Status: DisposedITAT CuttackAY 2011-12
7/11/2017

DCIT, JAIPUR vs GODAWARI ESTATES PVT. LTD.,

ITA 493/JPR/2017[2010-11]Status: DisposedITAT JaipurAY 2010-11
7/11/2017

SHYAM APPARELS P.LTD.,JAIPUR vs ITO, JAIPUR

ITA 549/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
7/11/2017

ITO, JAIPUR vs SHYAM APPARELS PVT. LTD., JAIPUR

ITA 497/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
7/11/2017

PRATHIBHA JEWELLERY HOUSE vs THE COMMISSIONER OF INCOME TAX (APPEALS)

WP/24646/2015ITAT Karnataka

VINEET KOTHARI

7/11/2017

Commissioner of Income Tax-II vs M/s Transport Corporation of India

ITTA/130/2014ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

The Commissioner of Income Tax vs M/s Supriya Wines

ITTA/591/2017ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

The Pr. Commissioner of Income Tax, 6 vs Vijay Infotech Ventures

ITTA/615/2017ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

The Commissioner of Income Tax (Central) vs M/s Hyderabad Security and Off Set Printers Ltd.,

ITTA/500/2017ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

The Commissioner of Income Tax-IV vs M/s. Narasimha Murthy AND Co.

ITTA/396/2017ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

The Commissioner of Income Tax-I vs M/s Andhra Bank

ITTA/372/2014ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

Commissioner of Income Tax-II vs M/s Transport Corporation of India

ITTA/132/2014ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

The Commissioner of Income Tax vs M/s Vijaya Sagar Wines

ITTA/592/2017ITAT Telangana

CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY

7/11/2017

STONE INDIA LTD.,KOLKATA vs DCIT, CIR-1, KOLKATA, KOLKATA

ITA 1237/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
7/11/2017

HIREN PHARMA & SURGICALS,CHENNAI vs ACIT NON CORPORATE CIRCLE 4(1), CHENNAI

ITA 2007/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
7/11/2017

V.GEETHALAKSHMI,CHENNAI vs ITO, CHENNAI

ITA 10/CHNY/2017[2010-2011]Status: DisposedITAT ChennaiAY 2010-2011
7/11/2017