The Commissioner of Income Tax (Central) vs. M/s Hyderabad Security and Off Set Printers Ltd.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Manjunatha Cotton & Ginning Factory

  359 ITR 565 · 2013 · HC · Read judgment
  2,590 citing
• CIT v. Tata Elxsi Ltd.

  349 ITR 98 · 2012 · HC
  818 citing
• Ashok Pai v. CIT

  292 ITR 11 · 2007 · SC · Read judgment
  812 citing
• Dilip N. Shroff v. JCIT

  291 ITR 519 · 2007 · SC · Read judgment
  565 citing
• Dilip N. Shroff v. Jt. CIT

  161 Taxmann 218 · 2007 · SC
  236 citing
• CIT v. Atul Mohan Bindal

  9 SCC 589 · 2009 · Read judgment
  200 citing
• K.P.Madhusudhanan v. CIT

  251 ITR 99 · 2001 · SC · Read judgment
  199 citing
• MAK Data (P.) Ltd. v. CIT

  38 Taxmann.com 448 · 2013 · SC · Read judgment
  186 citing
• Union of India v. Dharamendra Textile Processors

  13 SCC 369 · 2008 · SC
  139 citing
• CIT v. Ram Commercial Enterprises Ltd.

  246 ITR 568 · 2000 · HC
  103 citing
• Income Tax v. Ram Commercial Enterprises Ltd., 246 ITR 568 and Diwan Enterprises v. Commissioner of Income Tax

  246 ITR 571 · 2000 · HC
  53 citing
• Balbir Singh (2008) 304 ITR 125/(2007) 164 Taxman 65 (Punj. & Har.) (b) National Taxtiles v. CIT

  249 ITR 124 · 2001
  22 citing
• RE-rollers (P) Ltd. (2004) 265 ITR 82/135 Taxman 407 (Delhi) (e) Diwan Enterprises v. CIT

  232 ITR 311 · 1998 · HC
  22 citing
• 2008) 304 ITR 125/(2007) 164 Taxman 65 (Punj. & Har.) (b) National Taxtiles v. CIT

  294 ITR 185 · 2007 · HC
  20 citing
• (a) CIT v. Balbir Singh

  304 ITR 125 · 2008 · HC
  18 citing
• IT (2001) 249 ITR 124/114 Taxman 203 (Guj) (c) Nainu Mal Het Chand v. CIT

  265 ITR 82 · 2004 · HC
  16 citing
• CIT v. Shivnarayan Jamnalal & Co. (1998) 232 ITR 311/(1996) 89 Taxman 420 (MP) (g) CIT v. T.Abdul Majeed

  93 Taxmann 491 · 1998 · HC
  14 citing
• 2004) 265 ITR 82/135 Taxman 407 (Delhi) (e) Diwan Enterprises v. CIT

  89 Taxmann 420 · 1996 · HC
  12 citing
• CIT v. Sandur Manganese & Iron Ores Ltd.

  327 ITR 242 · 2010
  11 citing
• 294 ITR 185/160 Tamxan 49 (All) (d) CIT v. Super Metal Re-rollers (P.) Ltd.

  135 Taxmann 407 · HC
  10 citing
• National Taxtiles v. CIT (2001) 249 ITR 124/114 Taxman 203 (Guj) (c) Nainu Mal Het Chand v. CIT

  160 Taxmann 49 · HC
  8 citing