COMMISSIONER OF INCOME TAX(LTU) vs. ESPN SOFTWAE INDIA LTD.

$~ * IN THE HIGH COURT OF DELHI AT NEW DELHI

Date of Decision: 07.11.2017

+ ITA 882/2017

COMMISSIONER OF INCOME TAX (LTU) ..... Appellant

versus

M/S ESPN SOFTWARE INDIA LTD. ..... Respondent

And connected matters:

+ ITA 890/2017 & CM No.37958/2017

+ ITA 891/2017

Present: Mr. Rahul Chaudhary, Sr. Standing Counsel with Mr. Sanjay Kumar, Jr. Standing Counsel for appellant. Mr. Porus Kaka, Sr. Adv. with Mr. Divesh Chawla & Mr. Prakash Kumar, Advs. for respondent.

CORAM: HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SANJEEV SACHDEVA

S. RAVINDRA BHAT, J. (ORAL)

The appeals are dismissed. For detailed judgment, the decision in ITA No.882/2017 dated 07.11.2017 may be referred to.

S. RAVINDRA BHAT, J

SANJEEV SACHDEVA, J NOVEMBER 07, 2017 kks