The Commissioner of Income Tax-I vs. M/s Andhra Bank
ITTA/372/2014HC TelanganaHBHC01037877201407 November 2017Bench: CHALLA KODANDA RAM,C.V.NAGARJUNA REDDY10 pages
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- IPCA Laboratories Ltd. v. DCIT122 citing280 ITR 1 · 2004 · SC
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