← All Benches
ITAT Visakhapatnam Bench
4,005 judgments
ANDHRA PRADESH CORPORATION FOR OUTSOURCED SERVICES,VIJAYWADA vs ASSISTANT/DEPUTY CIT, EXEMPTIONS WARD, VIJAYAWADA
ITA 410/VIZ/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
BABU SREE KRISHNA AMARNATH SUMAN NEERUKONDA,KRISHNA DIST vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), VIJAYAWADA
ITA 39/VIZ/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
LATE SHRI SATHEESAN VASU REPRESENTED BY SMT. JANAKI RAGINI WIFE AND LEGAL HEIR,PEDAGANTYADA vs ITO, WARD - 5(3), VISAKHAPATNAM
ITA 328/VIZ/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
RAMESH REDDY ANKINAPALLY,KAVALI, NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 316/VIZ/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
PRASANTHA ANKINAPALLI,KAVALI, NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 308/VIZ/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
ABBAYI SUNKARA,ANAPARTHI vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 302/VIZ/2026[2017-18]Status: Disposed9/9/2026AY 2017-18
DONKALA CHENCHU NARASIMHA RAO,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 298/VIZ/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
NIDADAVOLU LIONS CHARITABLE TRUST,NIDADAVOLU vs DCIT, VIJAYAWADA
ITA 294/VIZ/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
MARUT PRASANTH GOGINENI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD - 3(1), VISAKHAPATNAM
ITA 268/VIZ/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
SAJJA KIRAN KUMAR,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 18/VIZ/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
VALLURUPALLI VARUN DEV,VISAKHAPATNAM vs THE DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 750/VIZ/2025[2022-23]Status: Disposed9/9/2026AY 2022-23
MANCHUKONDA YETHIRAJA SUBRAHMANYAM,VISAKHAPATNAM vs ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 724/VIZ/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
SUHASINI DAVULURI,GUNTUR vs THE INCOME TAX OFFICER, GUNTUR
ITA 679/VIZ/2025[2014-15]Status: Disposed9/9/2026AY 2014-15
DADI UMA MAHESWARI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 660/VIZ/2025[2015-16]Status: Disposed9/9/2026AY 2015-16
DADI UMA MAHESWARI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 659/VIZ/2025[2013-14]Status: Disposed9/9/2026AY 2013-14
DADI UMA MAHESWARI DEVI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 658/VIZ/2025[2012-13]Status: Disposed9/9/2026AY 2012-13
MANTINA VENKATA SURYANARAYANA VARMA,VISAKHAPATNAM vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 473/VIZ/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
SATYANARAYANA MURTHY BOLLEMPALLI,NARASAPUR vs INCOME TAX OFFICER, WARD -1, PALAKOLE
ITA 315/VIZ/2025[2015-16]Status: Disposed9/9/2026AY 2015-16
S K DEVELOPERS,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2, RAJAHMUNDRY
ITA 31/VIZ/2025[2017-18]Status: Disposed9/9/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs MAGNTI SUBRAHMANYAM CHOUDARY, VIJAYAWADA
ITA 254/VIZ/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
