← All Benches
ITAT Visakhapatnam Bench
4,005 judgments
VENKATESH CHOWDARI YANTRAPRAGADA,CHIKKALA vs INCOME TAX OFFICER, WARD - 1, TANUKU, TANUKU
ITA 728/VIZ/2026[2019-20]Status: Disposed16/10/2026AY 2019-20
KKG ASSOCIATES,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD - 2(1), VISAKHAPATNAM
ITA 345/VIZ/2026[2019-20]Status: Disposed16/10/2026AY 2019-20
DUDDUKURU PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,DUDDUKURU vs ITO, WARD - 1, TADEPALLIGUDEM
ITA 258/VIZ/2026[2015-16]Status: Disposed16/10/2026AY 2015-16
VENKATA DURGA AGENCIES,KAKINADA vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 692/VIZ/2025[2018-19]Status: Disposed16/10/2026AY 2018-19
GORANTLA RAHUL KUMAR,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM, VISAKHAPATNAM
ITA 670/VIZ/2025[2021-22]Status: Disposed16/10/2026AY 2021-22
GORANTLA RAHUL KUMAR,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1, VISAKHAPATNAM, VISAKHAPATNAM
ITA 669/VIZ/2025[2020-21]Status: Disposed16/10/2026AY 2020-21
SANTOSH KUMAR BHOGI,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 253/VIZ/2026[2023-24]Status: Disposed1/10/2026AY 2023-24
SHREE RAMA VAIKUNTH TEMPLE,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
ITA 999/JPR/2026[2025-26]Status: Disposed28/9/2026AY 2025-26
LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 926/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
LAWRENCE AND MAYO EDUCATIONAL SOCIETY,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 925/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
AGRASEN POLYTEX PRIVATE LIMITED,JAIPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JAIPUR, JAIPUR
ITA 808/JPR/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
GURUDWARA SHRI GURUNANAK DEV SEWA MANDAL SANSTHA ,JAIPUR vs CIT EXEMPTION JAIPUR , JAIPUR
ITA 742/JPR/2026[2026-27]Status: Disposed28/9/2026AY 2026-27
INCOME TAX OFFICER, WARD-1,, VIZIANAGARAM vs SANKARA RAO MEKALA, VIZIANAGARAM
ITA 471/VIZ/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
SRI VIDYANIKETHAN EDUCATIONAL TRUST,CHITTOOR vs DCIT EXEMPTION CIR,, VIJAYAWADA
ITA 412/VIZ/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
RAMADEVI MUCHU,PAMIDIMUKKALA vs ASSESSING OFFICER, GUDIWADA
ITA 90/VIZ/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 525/VIZ/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 524/VIZ/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 523/VIZ/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
PEDAPUDI PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI
ITA 522/VIZ/2026[2018-19]Status: Disposed18/9/2026AY 2018-19
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 353/VIZ/2026[2015-16]Status: Disposed18/9/2026AY 2015-16