← All Benches
ITAT Visakhapatnam Bench
4,005 judgments
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs ANOOHYA MAGANTI, VIJAYAWADA
ITA 253/VIZ/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs ADARSH MAGANTI, VIJAYAWADA
ITA 252/VIZ/2025[2016-17]Status: Disposed9/9/2026AY 2016-17
DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SBEC PROJECTS PVT. LTD., VISAKHAPATNAM
ITA 220/VIZ/2025[2020-21]Status: Disposed9/9/2026AY 2020-21
NANDAKUMARI KARLAPUDI,GUNTUR vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE
ITA 487/VIZ/2024[2017-18]Status: Disposed9/9/2026AY 2017-18
NAGESWARA RAO POKALA,WEST GODAVARI vs INCOME TAX OFFICER, TADEPALLIGUDEM
ITA 461/VIZ/2025[2016-17]Status: Disposed2/9/2026AY 2016-17
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 794/VIZ/2026[2014-15]Status: Disposed31/8/2026AY 2014-15
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 793/VIZ/2026[2013-14]Status: Disposed31/8/2026AY 2013-14
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 792/VIZ/2026[2012-13]Status: Disposed31/8/2026AY 2012-13
AMBIDI VENKATA RAMANA,TUNI vs THE INCOME TAX OFFICER, WARD- 1, TUNI, TUNI
ITA 791/VIZ/2026[2011-12]Status: Disposed31/8/2026AY 2011-12
SRI PURNIMA MILK TRADERS,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR, GUNTUR
ITA 79/VIZ/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
HANUMANTHA RAO KANDREGULA,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM., VISAKHAPATNAM
ITA 66/VIZ/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
IBRAHIM BAIG MOHAMMAD,AKIVIDU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-2, RAJAHMUNDRY, RAJAHMUNDRY
ITA 652/VIZ/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
NAYA TOBACCO COMPANY,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 595/VIZ/2026[2023-24]Status: Disposed31/8/2026AY 2023-24
KOLAPARTHY VENKATA RAMESH KUMAR,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 464/VIZ/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
G ARUN KUMAR, ACIT(IN-SITU), GUNTUR vs RAVI KIRAN REDDY GONTU, GUNTUR
ITA 462/VIZ/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
G ARUN KUMAR, ACIT(IN-SITU), GUNTUR vs RAVI KIRAN REDDY GONTU, GUNTUR
ITA 461/VIZ/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs DHANANJAYA RAO VISWANADHA, VISAKHAPATNAM
ITA 454/VIZ/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
ITO, WARD-1, GUDIVADA vs RAJESH KAKARALA, BAPULAPADU
ITA 447/VIZ/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
RAVINDRA KOVELAMUDI,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 393/VIZ/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
RAVINDRA KOVELAMUDI,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR
ITA 392/VIZ/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
