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ITAT Visakhapatnam Bench
4,005 judgments
MADHAVI YADLAPALLI,NANDIGAMA MANDAL vs ITO, WARD-1(1), VIJAYAWADA
ITA 800/VIZ/2025[2018-19]Status: Disposed16/9/2026AY 2018-19
DUVVURI VENKATA PAPAYYA SASTRY HUF,HYDERABAD vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 760/VIZ/2025[2020-21]Status: Disposed16/9/2026AY 2020-21
KATRAGADDA VARALAKSHMI,KOVVUR vs INCOME TAX OFFICER, TDS WARD-1, ELURU
ITA 709/VIZ/2025[2024-25]Status: Disposed16/9/2026AY 2024-25
NEELAMSETTI SATYANARAYANA,RAJAHMUNDRY vs ACIT,CENTRAL CIRCEL -2, RAJAHMUNDRY
ITA 132/VIZ/2026[2023-24]Status: Disposed10/9/2026AY 2023-24
PITCHI REDDY ANKINAPALLI,KAVALI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 87/VIZ/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 641/VIZ/2026[2023-24]Status: Disposed9/9/2026AY 2023-24
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 640/VIZ/2026[2022-23]Status: Disposed9/9/2026AY 2022-23
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 639/VIZ/2026[2021-22]Status: Disposed9/9/2026AY 2021-22
ABDUL KARNUMA SHAIK,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 638/VIZ/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
KATTA SATYA PRASAD,BHIMAVARAM vs THE INCOME TAX OFFICER, WARD-1, KAKINADA, KAKINADA
ITA 632/VIZ/2026[2014-15]Status: Disposed9/9/2026AY 2014-15
YANADI SETTY KAVARTHAPU,CHIRALA vs INCOME TAX OFFICER, NFAC, DELHI
ITA 554/VIZ/2026[2023-24]Status: Disposed9/9/2026AY 2023-24
ABHYUDAYA EDUCATIONAL SOCIETY,SRIKAKULAM vs THE INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 517/VIZ/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
MADHUSUDHANARAO RAMISETTY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 507/VIZ/2026[2016-17]Status: Disposed9/9/2026AY 2016-17
MADHUSUDHANARAO RAMISETTY,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 506/VIZ/2026[2015-16]Status: Disposed9/9/2026AY 2015-16
ROTARY CLUB KAKINADA GOLDEN JUBILEE OLDAGE HOME FOR WOMEN,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 502/VIZ/2026[Not Applicable]Status: Disposed9/9/2026
ALL INDIA WOMENS CONFERENCE KAKINADA BRANCH KAKINADA,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 500/VIZ/2026[Not Applicable]Status: Disposed9/9/2026
SHAIK ABDUL ZILANI,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 499/VIZ/2026[2021-22]Status: Disposed9/9/2026AY 2021-22
INTENTION ATTENTION MANIFESTATION FOUNDATION,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 498/VIZ/2026[Not Applicable]Status: Disposed9/9/2026
ANDHRA PRADESH MEDICAL SERVICES AND INFRASTRUCTURE DEVELOPMENT CORPORATION,GUNTUR vs DCIT, CIRCLE-1(1), GUNTUR
ITA 465/VIZ/2026[2020-21]Status: Disposed9/9/2026AY 2020-21
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SIDDHARDHA CONSTRUCTIONS (P) LIMITED, VISAKHAPATNAM
ITA 415/VIZ/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
