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ITAT Visakhapatnam Bench
4,005 judgments
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 352/VIZ/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 351/VIZ/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
KARRI VENKATA SURYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 350/VIZ/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
PERUBOINA VISHNU MURTHY,CHAGALLU MANDAL vs THE INCOME TAX OFFICER, WARD-1, TANUKU
ITA 324/VIZ/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 265/VIZ/2026[2016-17]Status: Disposed18/9/2026AY 2016-17
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 264/VIZ/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 263/VIZ/2026[2014-15]Status: Disposed18/9/2026AY 2014-15
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 262/VIZ/2026[2013-14]Status: Disposed18/9/2026AY 2013-14
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 261/VIZ/2026[2012-13]Status: Disposed18/9/2026AY 2012-13
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 260/VIZ/2026[2011-12]Status: Disposed18/9/2026AY 2011-12
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs THE ASST. COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA
ITA 259/VIZ/2026[2010-11]Status: Disposed18/9/2026AY 2010-11
GODAVARTHI NARAYANA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
ITA 737/VIZ/2025[2017-18]Status: Disposed18/9/2026AY 2017-18
AGRI GOLD PARIWAR MUTUALLY AIDED CO-OPERATIVE SOCIETY LIMITED,VIJAYAWADA vs INCOME TAX OF OFFICER, WARD -2(1), VIJAYAWADA
ITA 647/VIZ/2025[2015-16]Status: Disposed18/9/2026AY 2015-16
DADI VEERABHADRA RAO FOUNDATION,ANAKAPALLI vs THE INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 553/VIZ/2026[Not Applicable]Status: Disposed16/9/2026
DADI VEERABHADRA RAO FOUNDATION,ANAKAPALLI vs THE INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 552/VIZ/2026[Not Applicable]Status: Disposed16/9/2026
BAPTIST WOMEN WELFARE AND EVANGELISTIC WORK,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 527/VIZ/2026[Not Applicable]Status: Disposed16/9/2026
SREE VASAVI JYOTH MANEPALLI NARAYANA MURTHY MEMORIEL VRUDHA JANASRAM,TANUKU vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 516/VIZ/2026[Not Applicable]Status: Disposed16/9/2026
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SNF (INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 458/VIZ/2026[2011-12]Status: Disposed16/9/2026AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SNF (INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 457/VIZ/2026[2010-11]Status: Disposed16/9/2026AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SNF (INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 456/VIZ/2026[2009-10]Status: Disposed16/9/2026AY 2009-10
